High Courts11 Apr 2012
Shanti Lal Vira Vs Assistant Commissioner of Income Tax, Circle-45
Calcutta High Court · (2012) 4 CHN 550
Income Tax Act, 1961 — Section 133(6), 142(1), 143(2)
COURT ARCHIVE
Calcutta High Court judgments
64,049 judgments · page 740 of 3,203
High Courts11 Apr 2012Dismissed
Commissioner of Central Excise Vs Fabricast Industries
Calcutta High Court · (2013) 292 ELT 188
Limitation Act, 1963 — Section 5
High Courts11 Apr 2012Dismissed
M/s. Rashmi Industries Vs M/s. Lion Paper Products
Calcutta High Court · (2012) 5 CHN 735
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 4, Order 18 Rule 5, 151
High Courts11 Apr 2012
Himadri Chemicals and Industries Ltd. Vs Steel Authority of India Ltd. and Another
Calcutta High Court · (2012) 3 CALLT 339
Arbitration and Conciliation Act, 1996 — Section 12, 12(1), 12(2), 12(3), 12(4)Constitution of India, 1950 — Article 227
High Courts10 Apr 2012
Rama Ghosh Vs The State of West Bengal and Others
Calcutta High Court · (2012) 04 CAL CK 0088
Constitution of India, 1950 — Article 226
High Courts05 Apr 2012Dismissed
Monotosh Roy Vs The State of West Bengal and Others
Calcutta High Court · (2012) 04 CAL CK 0126
Motor Vehicles Act, 1988 — Section 71(3), 80(3)
High Courts05 Apr 2012Dismissed
Sudip Majumder Vs The State of West Bengal and Others
Calcutta High Court · (2012) 04 CAL CK 0115
Motor Vehicles Act, 1988 — Section 71(3), 80(3)
High Courts05 Apr 2012Dismissed
Sourav Das Vs The State of West Bengal and Others
Calcutta High Court · (2012) 04 CAL CK 0107
Motor Vehicles Act, 1988 — Section 71(3), 80(3)
High Courts05 Apr 2012Dismissed
Jayanta Chakraborty Vs The State of West Bengal and Others
Calcutta High Court · (2012) 04 CAL CK 0101
Motor Vehicles Act, 1988 — Section 71(3), 80(3)
High Courts05 Apr 2012
Maqbool Ahmad Khan Vs The Estate Manager, Murshidabad Estate
Calcutta High Court · (2012) 3 CHN 305
Murshidabad Estate (Management of Properties) and Miscellaneous Provisions Act, 1980 — Section 10, 16, 3, 3(2), 8Murshidabad Estate (Trust) Act, 1963 — Section 3, 6
High Courts05 Apr 2012
Anjan Kumar Banerjee Vs Gora Banerjee
Calcutta High Court · (2012) 4 CHN 15
Contract Act, 1872 — Section 29Easements Act, 1882 — Section 52, 60Succession Act, 1925 — Section 75, 84, 86
High Courts05 Apr 2012Dismissed
Tapan Dey Vs The State of West Bengal and Others
Calcutta High Court · (2012) 04 CAL CK 0051
Motor Vehicles Act, 1988 — Section 71(3), 80(3)
High Courts05 Apr 2012Dismissed
Anjali Paul Vs The State of West Bengal and Others
Calcutta High Court · (2012) 04 CAL CK 0050
Motor Vehicles Act, 1988 — Section 71(3), 80(3)
High Courts05 Apr 2012Dismissed
Pradip Kumar Sengupta Vs Titan Engineering Co. Pvt. Ltd.
Calcutta High Court · (2012) 04 CAL CK 0043
Civil Procedure Code, 1908 (CPC) — Order 29 Rule 1
High Courts05 Apr 2012Dismissed
Mridul Chakraborty Vs The State of West Bengal and Others
Calcutta High Court · (2012) 04 CAL CK 0041
Motor Vehicles Act, 1988 — Section 71(3), 80(3)
High Courts05 Apr 2012Dismissed
Rajib Chakraborty Vs The State of West Bengal and Others
Calcutta High Court · (2012) 04 CAL CK 0033
Motor Vehicles Act, 1988 — Section 71(3), 80(3)
High Courts05 Apr 2012Allowed
Om Prakash Baheti Vs Sri Narayan Paul
Calcutta High Court · (2012) 04 CAL CK 0031
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151
High Courts05 Apr 2012
Sudip Kumar Das Vs Union of India and Others
Calcutta High Court · (2012) 04 CAL CK 0019
Constitution of India, 1950 — Article 226
High Courts04 Apr 2012
Samsuddin @ Kalia Vs State of West Bengal
Calcutta High Court · (2012) 3 CHN 328
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 16, 2(l), 20Penal Code, 1860 (IPC) — Section 302, 34
High Courts04 Apr 2012
Saheli Patra (Maity) Vs Bharat Petroleum Corporation Ltd.
Calcutta High Court · (2012) 4 CHN 100