High Courts26 Apr 2012
Swapan Kumar Pusilal Vs State of West Bengal and Others
Calcutta High Court · (2013) 1 LLJ 696
COURT ARCHIVE
Calcutta High Court judgments
64,045 judgments · page 737 of 3,203
High Courts26 Apr 2012
Fazer Ali Sardar and Others Vs Iman Ali Gazi and Others
Calcutta High Court · (2013) 1 CHN 65 : (2013) 1 WBLR 317
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9
High Courts26 Apr 2012Allowed
Rajendra Kumar Singha Vs The General Manager, Eastern Railway and Others
Calcutta High Court · (2013) 1 ARBLR 52 : (2012) 3 CALLT 174 : (2012) 5 CHN 730
Arbitration and Conciliation Act, 1996 — Section 34
High Courts26 Apr 2012
Chittaranjan Bhunia Vs West Bengal Forest Development Corporation Limited and Others
Calcutta High Court · (2012) 5 CHN 569 : (2013) 2 SCT 279
High Courts25 Apr 2012
M/s. Anamika Farm Vs The State of West Bengal and Others
Calcutta High Court · (2012) 04 CAL CK 0117
High Courts25 Apr 2012Allowed
State of West Bengal and Others Vs Ranjit Kumar Maity and Others
Calcutta High Court · (2012) 3 CHN 532
High Courts25 Apr 2012
Smt. Gita Biswas Vs Union of India and Others
Calcutta High Court · (2012) 134 FLR 743
Constitution of India, 1950 — Article 226
High Courts25 Apr 2012
Babulal Majhi Vs Eastern Coalfields Limited and Others
Calcutta High Court · (2012) 3 CHN 474 : (2013) 136 FLR 366
High Courts25 Apr 2012Dismissed
The Principal Secretary, Technical Education and Training and Others Vs Satyabrata Mukherjee
Calcutta High Court · (2012) 2 CALLT 497 : (2012) 3 CHN 297
High Courts25 Apr 2012
Mosaref Hossain Mondal Vs The State of West Bengal and Others
Calcutta High Court · (2012) 5 CHN 370 : (2012) CriLJ 2893
Constitution of India, 1950 — Article 14Criminal Procedure Code, 1973 (CrPC) — Section 164, 164A, 195A, 273, 327Penal Code, 1860 (IPC) — Section 120B, 195A, 228A, 354, 363
High Courts24 Apr 2012Dismissed
Manowara Begum @ Manowara Khatun Vs The State of West Bengal and Another
Calcutta High Court · (2012) 3 CALLT 165 : (2012) CriLJ 3870
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts20 Apr 2012
Suhrid Gopal Roy Vs State of West Bengal and Others
Calcutta High Court · (2012) 3 CALLT 416 : (2012) 5 CHN 708
High Courts20 Apr 2012Dismissed
Kalpana Rani Dutta Vs Concorde Co-operative Housing Society Ltd. and Another
Calcutta High Court · (2012) 3 CALLT 662 : (2012) 5 CHN 408
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A, Order 39 Rule 4, 151Constitution of India, 1950 — Article 226, 227
High Courts20 Apr 2012
In Re: Gloster Limited ; Fort Gloster Industries Limited and Another
Calcutta High Court · (2012) 172 CompCas 193
Arbitration and Conciliation Act, 1996 — Section 11Companies (Court) Rules, 1959 — Rule 84
High Courts20 Apr 2012
Balaji Tele Films Ltd. Vs Saregama India Ltd. and Others Saregama India Ltd. Vs Balaji Tele Films Ltd. and Others
Calcutta High Court · AIR 2012 Cal 179 : (2012) 2 CALLT 695 : (2012) 3 CHN 543
Copyright Act, 1957 — Section 58
High Courts19 Apr 2012Dismissed
Metro Infrastructure Development Ltd. Vs GNB Credit Pvt.
Calcutta High Court · (2012) 3 CHN 440
Companies Act, 1956 — Section 108, 10F, 111, 111A
High Courts19 Apr 2012
Sri Nabani Dhar Layak and Others Vs State of West Bengal and Others
Calcutta High Court · (2012) 04 CAL CK 0105
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts19 Apr 2012Allowed
Sri Mohan Chandra Karak Vs Bani Roy and Another
Calcutta High Court · (2012) 04 CAL CK 0103
Civil Procedure Code, 1908 (CPC) — Order 29 Rule 1, Order 5 Rule 20, Order 9 Rule 13Companies Act, 1956 — Section 51West Bengal Land Reforms Act, 1955 — Section 8, 9(6)
High Courts19 Apr 2012Dismissed
Punjab and Sind Bank Vs Technoshop Private Limited
Calcutta High Court · (2012) 3 CHN 225
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3Court Fees Act, 1870 — Section 7Suits Valuation Act, 1887 — Section 11, 8
High Courts19 Apr 2012
Agro Corpex India Ltd. Vs Utpal Roy and Others
Calcutta High Court · (2012) 3 CALLT 507
West Bengal Premises Tenancy Act, 1956 — Section 17(1), 17(2), 17(2A), 17(3)