High Courts06 Dec 2013Dismissed
Sri Dhananjoy Singha Vs Smt. Kalyani Samanta and Another
Calcutta High Court · (2014) 1 CALLT 394
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 641 of 3,203
High Courts05 Dec 2013Dismissed
National Insurance Company Vs Sanjay Chowdhury
Calcutta High Court · AIR 2014 Cal 38 : (2014) 2 CHN 53
High Courts05 Dec 2013
Ambalal Sarabhai Enterprises Ltd. Vs Rajeev Daga and Another
Calcutta High Court · (2014) 2 CHN 536 : (2014) 118 CLA 392 : (2014) 182 CompCas 1 : (2014) 124 SCL 30
High Courts05 Dec 2013
Premier Mica Mining and Manufacturing Company Vs The Competent Authority Barrackpore
Calcutta High Court · (2014) 1 CHN 553
High Courts05 Dec 2013Dismissed
Prasanta Paul Vs Shriram Transport Finance Co. Ltd. and Another
Calcutta High Court · (2014) 1 CHN 729
High Courts05 Dec 2013Disposed Off
Shyamchand Mondal Vs Anup Kumar Haldar and Another
Calcutta High Court · (2013) 12 CAL CK 0040
High Courts05 Dec 2013
G.S. Fertilizers P. Ltd. Vs Durgapur Steels Ltd.
Calcutta High Court · (2014) 185 CompCas 74
High Courts05 Dec 2013Allowed
Baid Marble Tiles Private Limited and Another Vs State of West Bengal and Others
Calcutta High Court · AIR 2014 Cal 36 : (2014) 1 CALLT 155 : (2014) 1 CHN 660
High Courts04 Dec 2013Partly Allowed
Nantu Roy @ Kalyan Roy Vs The State of West Bengal
Calcutta High Court · (2014) 1 CALLT 1
High Courts04 Dec 2013Allowed
Sri Amarendra Nath Ghosh Vs The State of West Bengal and Another
Calcutta High Court · (2014) ALLMR(Cri) 211 : (2014) 1 CALLT 169 : (2014) 2 CHN 452 : (2014) 2 RCR(Criminal) 771
High Courts04 Dec 2013Dismissed
Prasanta Pal Vs State of West Bengal
Calcutta High Court · (2014) 2 CHN 60
High Courts04 Dec 2013Disposed Off
Jayanta Chatterjee and Another Vs Union of India and Others
Calcutta High Court · (2014) 4 EFLT 199
High Courts04 Dec 2013Allowed
Seema Sarin and Another Vs Sudesh Chander Talwar
Calcutta High Court · AIR 2014 Cal 44 : (2014) 2 CHN 479
High Courts04 Dec 2013
Annapurna Engineering Works Vs C.E.S.T.A.T.
Calcutta High Court · (2014) 303 ELT 522
High Courts04 Dec 2013Dismissed
Govind Prasad Kothary Vs State of West Bengal
Calcutta High Court · (2014) 2 CHN 237
High Courts03 Dec 2013Allowed
Thoudam Tombi Singh Vs United Bank of India and Others
Calcutta High Court · (2014) 2 CHN 650 : (2014) 1 LLJ 425
Penal Code, 1860 (IPC) — Section 420Prevention of Corruption Act, 1947 — Section 5(2)
High Courts03 Dec 2013Allowed
Santi Tarafdar Vs State of West Bengal
Calcutta High Court · (2014) 1 CALLT 160 : (2014) 1 Crimes 258
Penal Code, 1860 (IPC) — Section 489C
High Courts03 Dec 2013
Basa alias Basu Dev Vs State of West Bengal
Calcutta High Court · (2014) CriLJ 663
High Courts03 Dec 2013Disposed Off
E.S.I. Corporation Vs Machine Tools (India) Ltd.
Calcutta High Court · (2014) 140 FLR 640 : (2014) LabIC 437 : (2014) 1 LLJ 464 : (2014) 2 LLN 626
High Courts03 Dec 2013Allowed
Sambhunath Das and 3 Ors. Vs The State of West Bengal
Calcutta High Court · (2014) CriLJ 523 : (2014) 1 Crimes 154