High Courts24 Dec 2013
Sumermal Jain and Another Vs Deputy Commissioner of Income Tax and Others
Calcutta High Court · (2014) 1 CALLT 523 : (2014) 360 ITR 553
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 639 of 3,203
High Courts24 Dec 2013Allowed
Narayan Chandra Bera Vs Bikash Chandra Mandal
Calcutta High Court · (2014) 2 CALLT 308
High Courts24 Dec 2013
Md. Manirul Islam Vs The State of West Bengal
Calcutta High Court · (2014) 1 CALLT 377
High Courts24 Dec 2013Dismissed
Sri Kashi Nath Niyogi Vs The State of West Bengal and Others
Calcutta High Court · (2014) 2 CALLT 199 : (2014) 1 CALLT 355
High Courts23 Dec 2013
Kolkata Municipal Corporation and Others Vs Sri Keshov Prasad Shaw
Calcutta High Court · (2014) 1 CALLT 514 : (2014) 2 CHN 294
High Courts23 Dec 2013
Naitik Vinimay Pvt. Ltd. Vs Union of India
Calcutta High Court · (2014) 303 ELT 518
High Courts23 Dec 2013Disposed Off
Jharu Charan Samanta Vs Union of India
Calcutta High Court · (2014) 2 CHN 430
High Courts23 Dec 2013
Bhandardaha Beel Matsyajibi Samabay Samity Ltd. and Others Vs State of West Bengal and Others
Calcutta High Court · (2014) 1 CALLT 258 : (2014) 1 CHN 544
High Courts20 Dec 2013Dismissed
Pushpak Modi Vs State of West Bengal
Calcutta High Court · (2014) 1 Crimes 215
High Courts20 Dec 2013
National Insurance Company Limited Vs Smt. Mohini Kamila and Others
Calcutta High Court · (2014) 3 ACC 321 : (2014) 1 CALLT 364
High Courts20 Dec 2013Dismissed
Purnima Mukherjee and Others Vs Sri Gopal Podder and Others
Calcutta High Court · (2013) 12 CAL CK 0036
High Courts19 Dec 2013Dismissed
Anukul Chandra Das Vs Dr. Arup Kumar Das
Calcutta High Court · (2013) 12 CAL CK 0009
High Courts18 Dec 2013Disposed Off
Ramesh Chandra Dhara Vs State of West Bengal
Calcutta High Court · (2014) 1 CHN 716 : (2014) 2 WBLR 510
High Courts18 Dec 2013Dismissed
Smt. Kalpana Maity Vs Tarak Nath Mondal and Others
Calcutta High Court · (2014) 1 CALLT 461
High Courts17 Dec 2013
Distant Horizon Orchard Private Limited Vs Commissioner (Appeals)
Calcutta High Court · (2014) 74 VST 103
High Courts17 Dec 2013Dismissed
Smt. Susmita Basu and Another Vs Kolkata Municipal Corporation and Ors
Calcutta High Court · (2014) 1 CALLT 289
High Courts17 Dec 2013Dismissed
Prasun Datta Vs The State of West Bengal
Calcutta High Court · (2013) 12 CAL CK 0066
High Courts17 Dec 2013Disposed Off
Tata Steel Limited Vs Ball Roll Corporation
Calcutta High Court · (2014) 2 CHN 556
High Courts17 Dec 2013Disposed Off
NCC Limited Vs Union of India
Calcutta High Court · (2014) 2 CHN 517
High Courts17 Dec 2013Partly Allowed
Prasanta Pramanik Vs The State of West Bengal
Calcutta High Court · (2014) CriLJ 1300 : (2014) 1 Crimes 245