High Courts10 Jan 2014
Commissioner of Income Tax Vs Manaksia Ltd.
Calcutta High Court · (2014) 362 ITR 56 : (2014) 224 TAXMAN 48
Income Tax Act, 1961 — Section 144C, 92CA
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 638 of 3,203
High Courts10 Jan 2014Dismissed
Sarmistha Guha Vs Gouri Guha
Calcutta High Court · (2014) 2 CHN 619
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 6 Rule 17
High Courts09 Jan 2014Dismissed
In Re: Mungali Thandar
Calcutta High Court · (2014) 01 CAL CK 0087
Criminal Procedure Code, 1973 (CrPC) - Section 164 309(1)Penal Code, 1860 (IPC) - Section 376(2)(C)(H) 511Protection of Children from Sexual Offences Act, 2012 - Section 10 7 8 9(n)
High Courts08 Jan 2014Disposed Off
Arup Kumar Ghosh Vs State of West Bengal and Others
Calcutta High Court · (2014) 2 CHN 471 : (2014) 1 LLN 382
High Courts08 Jan 2014
Durgesh Merchandise P. Ltd. Vs Union of India
Calcutta High Court · (2014) 305 ELT 439
Customs Act, 1962 — Section 17
High Courts08 Jan 2014
Bharat Qumar Nandy Vs State of West Bengal
Calcutta High Court · (2014) 3 CHN 628
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts07 Jan 2014Allowed
Kajoli Bouri Vs Coal India Ltd. and Others
Calcutta High Court · (2014) 1 LLJ 545 : (2015) 4 WBLR 640
High Courts06 Jan 2014
Hiranmay Kumar Maity Vs State of West Bengal
Calcutta High Court · (2014) 2 CHN 427
High Courts06 Jan 2014
Soumya Datta and Another Vs State Bank of India and Others
Calcutta High Court · (2014) 1 CALLT 504 : (2014) 2 CHN 442 : (2014) 3 WBLR 933
Banking Regulation Act, 1949 — Section 36ADConstitution of India, 1950 — Article 19
High Courts06 Jan 2014Dismissed
Prasanta Kumar Pahari Vs Goutam Ghosh
Calcutta High Court · (2014) 2 ARBLR 391 : (2014) 2 CHN 579 : (2014) 2 WBLR 514
Arbitration and Conciliation Act, 1996 — Section 11, 8
High Courts30 Dec 2013
West Bengal University of Health Services and Another Vs Indian Centre for Advancement of Research and Education, Haldia and Others etc. etc.
Calcutta High Court · (2013) 4 CALLT 351 : (2013) 5 CHN 408
High Courts24 Dec 2013Allowed
Kohinoor Khatun Vs The State of West Bengal and Others
Calcutta High Court · (2014) 1 CALLT 466
High Courts24 Dec 2013Allowed
Asim Kumar Hajrah Vs The State of West Bengal and Others
Calcutta High Court · (2014) 1 CALLT 413
High Courts24 Dec 2013Dismissed
Rabindranath Das Vs Manmohan Saraf
Calcutta High Court · (2014) 2 CHN 64
High Courts24 Dec 2013Allowed
Sudip Mazumdar Vs State of W. Bengal
Calcutta High Court · (2014) 3 CALLT 379
High Courts24 Dec 2013
Kangujam Ravi Kumar Singh Vs Union of India
Calcutta High Court · (2014) CriLJ 3103
High Courts24 Dec 2013
Kanak Projects Limited Vs Oil and Natural Gas Corporation Ltd.
Calcutta High Court · (2014) 2 CHN 405
High Courts24 Dec 2013Allowed
Swapan Kumar Khan, Parvez Khan, Rajat Pal, Anwar Ahmed alias Bihari Vs The State of West Bengal
Calcutta High Court · (2014) 1 CALLT 299
High Courts24 Dec 2013
Mihirlal Ghosh Dastidar and Another Vs Ila Roy and Others
Calcutta High Court · (2014) 1 CALLT 542