High Courts17 Dec 2013Dismissed
The Kolkata Municipal Corporation Vs Sri Sambhoo Nath Dutta and Another
Calcutta High Court · (2014) 2 CHN 521
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 640 of 3,203
High Courts17 Dec 2013Dismissed
Md. Kallu and Another Vs State of West Bengal
Calcutta High Court · (2013) 12 CAL CK 0020
High Courts17 Dec 2013Dismissed
Murlidhar Ratanlal Exports Limited and Another Vs The State of West Bengal and Others
Calcutta High Court · (2014) 1 CALLT 314
High Courts16 Dec 2013
West Bengal Foreign Liquor "off" and "on" Shop Owners'' Association Vs State of West Bengal
Calcutta High Court · (2014) 2 CHN 229
High Courts16 Dec 2013Dismissed
Shri Baidyanath Chatterjee Vs Smt. Anima Chatterjee and Others
Calcutta High Court · (2013) 12 CAL CK 0050
High Courts13 Dec 2013Disposed Off
Hiralal Shaw Vs Bharati Manna
Calcutta High Court · (2014) 3 CALLT 253
High Courts12 Dec 2013Allowed
Siddhartha Sankar Mitra Vs Bablu Mitra and Others
Calcutta High Court · (2013) 12 CAL CK 0049
High Courts12 Dec 2013Dismissed
M/s. Dr. P.B''s Health and Glow Clinic Ltd. and Others Vs Oriental Bank of Commerce and Another
Calcutta High Court · AIR 2014 Cal 42 : (2014) 2 BC 673 : (2014) 2 CHN 717
High Courts12 Dec 2013Dismissed
Biswanath Paul Choudhury and Another Vs Abdul Quaiyum Azad and Others
Calcutta High Court · (2014) 1 CALLT 233 : (2014) 2 CHN 437 : (2014) 2 WBLR 523
High Courts12 Dec 2013Partly Allowed
H.D.F.C. Bank Ltd. Vs Chitra Gupta and Others
Calcutta High Court · (2014) 2 CHN 543
High Courts12 Dec 2013Dismissed
The Kolkata Municipal Corporation Vs Smt. Tanika Roy and Another
Calcutta High Court · (2013) 12 CAL CK 0022
High Courts11 Dec 2013
Employees'' Provident Fund Organisation and Another Vs The Employees'' Provident Fund Appellate Tribunal and Others
Calcutta High Court · (2014) LLR 255
High Courts11 Dec 2013Dismissed
Smt. Pratima Kundu Vs Ashoke Kumar Tibriwal and Ors
Calcutta High Court · (2014) 1 CALLT 399
High Courts11 Dec 2013Allowed
Swapan Roy Vs C.B.I.
Calcutta High Court · (2014) 1 CALLT 434 : (2014) CriLJ 1907 : (2014) 2 RCR(Criminal) 793
High Courts11 Dec 2013Dismissed
Paresh Nath Gupta Vs The State of West Bengal
Calcutta High Court · (2013) 12 CAL CK 0035
High Courts10 Dec 2013Allowed
Binapani Das Vs Sushil Kumar Biswas
Calcutta High Court · (2014) 2 CHN 27
High Courts10 Dec 2013Allowed
Nirmal Kumar Basuli Vs Union of India
Calcutta High Court · (2014) 1 CHN 374
High Courts09 Dec 2013Allowed
Noble Trexim Pvt. Ltd. Vs Smt. Basabi Dutta Chowdhury and Others
Calcutta High Court · (2014) 2 CHN 654
Stamp Act, 1989 — Article 5(f)
High Courts06 Dec 2013Allowed
State of West Bengal Vs Somashree Khatun
Calcutta High Court · (2014) 2 CHN 82