High Courts27 Nov 2013Disposed Off
Shrimati Dipali Paul alias Dipurani Pal alias Dipu Pal and Others Vs United India Insurance Co. Ltd. and Others
Calcutta High Court · (2014) 1 CALLT 323
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 643 of 3,203
High Courts27 Nov 2013Allowed
Anjan Bose Vs State of West Bengal
Calcutta High Court · (2013) 11 CAL CK 0045
High Courts27 Nov 2013
Commissioner of Central Excise and Service Tax, Haldia Vs Lumino Industries Ltd.
Calcutta High Court · (2013) 42 GST 457 : (2014) 35 STR 59
High Courts27 Nov 2013Dismissed
Dasa and Another Vs Ajay Kumar Singh
Calcutta High Court · (2014) 2 CHN 475
High Courts27 Nov 2013
Sanjib Das Vs State of W.B. and Others
Calcutta High Court · AIR 2014 Cal 5 : (2014) 1 CHN 427
High Courts26 Nov 2013Disposed Off
Sunandya Bala @ Kauslya Sarkar Vs Hari Singh
Calcutta High Court · (2014) 1 CHN 440
High Courts26 Nov 2013Dismissed
Ghazanfar Ali Khan and Others Vs Amjadia Food Products (P) Ltd. and Others
Calcutta High Court · (2013) 11 CAL CK 0063
High Courts26 Nov 2013Disposed Off
Smti Akhtarun-Nisa Vs The Lieutenant Governor and Others
Calcutta High Court · (2013) 11 CAL CK 0051
High Courts26 Nov 2013Allowed
ITC Limited Vs Godfrey Phillips India Ltd.
Calcutta High Court · AIR 2014 Cal 19 : (2014) 1 CHN 643
High Courts26 Nov 2013Allowed
Shri Vijay Kullu Vs The Union of India and Others
Calcutta High Court · (2013) 11 CAL CK 0049
High Courts26 Nov 2013Allowed
Hindusthan Architects Pvt. Ltd. Vs Kolkata Metropolitan Development Authority
Calcutta High Court · (2013) 11 CAL CK 0044
High Courts26 Nov 2013Disposed Off
Md. Abdul @ Bapi Vs State of West Bengal
Calcutta High Court · (2013) 11 CAL CK 0041
High Courts26 Nov 2013Dismissed
Ajoy Sankar Roy Vs Sonar Bangla Developers Pvt. Ltd. and Others
Calcutta High Court · (2014) 2 ARBLR 293 : (2014) 2 CALLT 59 : (2014) 1 CALLT 202 : (2014) 1 CHN 627
High Courts26 Nov 2013
Smt. Anjana Roy Chowdhury and Another Vs Arup Mondal and Another
Calcutta High Court · (2014) ACJ 2041 : (2014) 1 CALLT 430
High Courts26 Nov 2013Allowed
Mangalam Educational Society Vs M/s. Shib Shakti Enterprise and Another
Calcutta High Court · (2014) 1 CALLT 187 : (2014) 1 CHN 594
High Courts26 Nov 2013
Mr. Mohd. Tabraiz Vs Mrs. Anjili Nag
Calcutta High Court · (2013) 11 CAL CK 0005
High Courts25 Nov 2013Allowed
Nopany Education Trust and Another Vs State and Another
Calcutta High Court · (2014) ALLMR(Cri) 268 : (2014) 1 CALLT 140
High Courts25 Nov 2013Allowed
Smt. Madhabi Das Vs Sri Bishnupada Naskar
Calcutta High Court · (2013) 11 CAL CK 0062