High Courts13 Nov 2013Disposed Off
Abdul Awal and Others Vs President/Chairman, Ad-hoc Committee District Primary School Council, Murshidabad and Others
Calcutta High Court · (2013) 11 CAL CK 0055
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 645 of 3,203
High Courts13 Nov 2013Dismissed
Mridul Kumar Singha Vs Sri Netai Charan Nandi and Others
Calcutta High Court · (2014) 1 WBLR 729
High Courts12 Nov 2013
Steel Authority of India Ltd. Vs Commissioner of Central Excise
Calcutta High Court · (2014) 307 ELT 435 : (2014) 44 GST 827
High Courts12 Nov 2013Dismissed
Sri. Somnath Das and Others Vs Sri. Somnath Das.
Calcutta High Court · (2014) 1 CHN 561 : (2014) 1 WBLR 915
High Courts12 Nov 2013
Nitai Barman @ Netai Barman Vs State of West Bengal
Calcutta High Court · (2013) 11 CAL CK 0008
High Courts12 Nov 2013Allowed
Rudal Yadav Vs State of West Bengal
Calcutta High Court · (2013) 11 CAL CK 0007
High Courts08 Nov 2013Dismissed
Sri. Himadri Roy and Others Vs Contai Co-Operative Bank Ltd. and Others
Calcutta High Court · (2014) 1 CHN 638
High Courts07 Nov 2013Dismissed
Indian National Mine Workers Federation Vs Life Insurance Corporation of India
Calcutta High Court · (2013) 11 CAL CK 0073
High Courts07 Nov 2013Dismissed
M/s. Sanganaria Company Pvt. Ltd. Vs Mumtaz Ahmed Siddique and Others
Calcutta High Court · (2013) 11 CAL CK 0072
High Courts07 Nov 2013
Messers. Texmaco Limited (Formerly Known As M/s. Textile Machinery Corporation Ltd.) Vs Texmaco Engineering Employees Union and Others
Calcutta High Court · (2014) 1 LLJ 455
High Courts07 Nov 2013Dismissed
Smt. Jhuma Pal and Another Vs Smt. Sankari Pal
Calcutta High Court · AIR 2014 Cal 59 : (2014) 1 WBLR 723
High Courts07 Nov 2013Allowed
Raj Kumar Shaw Vs M/s. CESC Ltd. and Others
Calcutta High Court · AIR 2014 Cal 53 : (2014) 1 CHN 465 : (2014) 3 WBLR 282
High Courts07 Nov 2013Allowed
Kumar Brothers Vs Shrimati Sushma Berlia and Others
Calcutta High Court · (2014) 1 CALLT 128 : (2014) 2 CHN 492 : (2014) 1 WBLR 989
High Courts07 Nov 2013Allowed
Subhas Chandra Saha and Another Vs Haridas Saha and Others
Calcutta High Court · AIR 2014 Cal 1 : (2014) 1 CHN 633 : (2014) 1 WBLR 705
High Courts07 Nov 2013Dismissed
Sri. Partha Pratim Ghosh and Others Vs Sri. Jagadish Debnath and Others
Calcutta High Court · (2013) 11 CAL CK 0011
High Courts06 Nov 2013Disposed Off
Dinesh Kumar Goyal Vs Kolkata Municipal Corporation
Calcutta High Court · (2014) 1 CHN 467
High Courts09 Oct 2013Dismissed
Bhramar Bhandari Vs Visva Bharati and Others
Calcutta High Court · (2014) 1 ESC 66
High Courts09 Oct 2013
Sraban Banik @ Rahul Banik Vs State of West Bengal
Calcutta High Court · (2014) 1 CHN 445
High Courts09 Oct 2013Dismissed
Sudeb Chowdhury Vs State of West Bengal
Calcutta High Court · (2014) 2 CHN 116