High Courts20 Mar 2014
SPS Steel Rolling Mills Ltd. Vs CESTAT
Calcutta High Court · (2014) 305 ELT 98
Civil Procedure Code, 1908 (CPC) — Section 11
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 622 of 3,203
High Courts20 Mar 2014Dismissed
Pannalal Bose Vs Ranaghat Municipality
Calcutta High Court · (2014) 03 CAL CK 0092
West Bengal Land Reforms Act, 1955 - Section 50West Bengal Municipal Act, 1993 - Section 203 204
High Courts20 Mar 2014Allowed
Debapriya Bose Vs The Secretary, Government of West Bengal, Education Department and Others
Calcutta High Court · (2014) 2 CALLT 241
Constitution of India, 1950 - Article 14 15 16
High Courts20 Mar 2014
Sisir Mondal Vs The State of West Bengal
Calcutta High Court · (2014) 03 CAL CK 0060
Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 161, 482, 94Penal Code, 1860 (IPC) — Section 498A
High Courts20 Mar 2014Dismissed
Akhtar Ahmed Vs The State of West Bengal and Others
Calcutta High Court · (2014) 03 CAL CK 0058
Stamp Act, 1899 - Section 47(3) 47(A)(3) 9(1)
High Courts20 Mar 2014Disposed Off
Akhil Bandhu Saha Vs The State of West Bengal and Others
Calcutta High Court · (2014) 2 CALLT 144 : (2014) 3 CHN 278 : (2014) 4 WBLR 161
Constitution of India, 1950 - Article 14 21 226 32 39ACriminal Procedure Code, 1973 (CrPC) - Section 304Legal Services Authorities Act, 1987 - Section 11A 12 13 13(1) 13(2)
High Courts20 Mar 2014
Central Bureau of Investigation, Anti Corruption Branch Vs Sudipta Ghosh
Calcutta High Court · (2014) 4 CHN 265
Criminal Procedure Code, 1973 (CrPC) — Section 166A, 211, 239Passports Act, 1967 — Section 10(3)(e)Penal Code, 1860 (IPC) — Section 120B
High Courts19 Mar 2014Allowed
Dr. Purnendu Pal Vs Secretary, Department of School Education and Others Sri Pramatha Nath Palit and Another Vs The State of West Bengal and Others
Calcutta High Court · (2014) 3 WBLR 562
High Courts19 Mar 2014Disposed Off
Purnima Das Vs The State of West Bengal
Calcutta High Court · (2014) 5 CHN 174 : (2014) LabIC 1930
Constitution of India, 1950 — Article 14, 16
High Courts19 Mar 2014
Sachi Dulal Chakraborty Vs Rajendra Kumar Mishra
Calcutta High Court · (2014) 3 CALLT 624 : (2014) 4 CHN 362 : (2015) 2 WBLR 903
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1, Order 8 Rule 10, 148Constitution of India, 1950 — Article 136
High Courts19 Mar 2014Allowed
Bhagabati Sadhukhan Vs The State of West Bengal
Calcutta High Court · (2014) 2 CALLT 191
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 201, 302
High Courts19 Mar 2014
Kajaria Investment and Properties Pvt. Ltd. Vs Chhotelal Purshottam Shah
Calcutta High Court · (2014) 3 CALLT 618 : (2014) 3 CHN 534
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 8 Rule 1A
High Courts18 Mar 2014Dismissed
Kalipada Das Vs Kolkata Municipal Corporation
Calcutta High Court · (2014) 3 CALLT 291 : (2014) 5 CHN 507 : (2014) 3 WBLR 922
High Courts18 Mar 2014
M/S. Radha Krishna Exports Pvt. Ltd. and Another Vs Pandaul Co-operative Spinning Mills Ltd. and Others
Calcutta High Court · (2014) 3 CHN 549
High Courts18 Mar 2014Dismissed
Narendra Nath Karmakar Vs Bata Krishna Karmakar
Calcutta High Court · (2014) 4 CHN 24
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 1 Rule 10(2)
High Courts18 Mar 2014
Makhan Barman Vs State of West Bengal
Calcutta High Court · (2014) 03 CAL CK 0096
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20(b)(c) 20(b)(ii)(c) 35 42(1) 42(2)
High Courts18 Mar 2014
Big Boss Infotech Ltd. Vs State Bank of India
Calcutta High Court · (2014) 4 BC 525
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 14, 17, 17(1)
High Courts18 Mar 2014
Impex Metal Vs Union of India
Calcutta High Court · (2014) 305 ELT 83
Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 108, 113, 114, 122, 124General Clauses Act, 1897 — Section 13