Calcutta Thika and Other Tenancies and Lands (Acquisition and Regulation) Act, 1981 — Section 13, 14, 19, 26, 27Constitution of India, 1950 — Article 14, 19(1)(f), 226, 25, 26West Bengal Thika Tenancy (Acquisition and Regulation) Act, 2001 — Section 2(1), 2(14), 2(3), 2(5), 2(7)

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High Courts14 Mar 2014

Modula India Vs Kamakhya Singhdeo

Calcutta High Court · (2014) 4 WBLR 971

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 2 Rule 3, Order 2 Rule 4, Order 20 Rule 12West Bengal Premises Tenancy Act, 1956 — Section 13(1), 13(1)(j), 13(6), 17(3), 17(4)

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High Courts14 Mar 2014Dismissed

Nemai Maity Vs Netai Maity

Calcutta High Court · (2014) 3 ARBLR 513 : (2014) 2 CALLT 423 : (2014) 3 CHN 184 : (2015) 1 WBLR 263

Arbitration and Conciliation Act, 1996 — Section 11, 21, 36, 43, 9

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High Courts14 Mar 2014

Dwijendranath Roy Barman Vs Registrar General-cum-Secretary Siddhartha Roy Chowdhury Vs The Hon''ble High Court

Calcutta High Court · (2014) 2 CALLT 100 : (2014) 3 CHN 577 : (2014) LabIC 2513

Constitution of India, 1950 — Article 14, 142, 21

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High Courts14 Mar 2014

Apeejay Tea Ltd. Vs Commissioner of Income Tax

Calcutta High Court · (2014) 03 CAL CK 0073

Constitution of India, 1950 — Article 366Income Tax Act, 1922 — Section 10, 10(2)Income Tax Act, 1961 — Section 115WA, 115WJ, 115WL, 2, 2(1A)

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High Courts14 Mar 2014

Rajasthan Fertilizers and Chemicals Corporation Ltd. Vs Vijaya Bank

Calcutta High Court · (2014) 3 CHN 520 : (2015) 4 WBLR 175

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High Courts14 Mar 2014Allowed

Bharat Coking Coal Ltd. and Another Vs Presiding Officer, Central Government Industrial Tribunal-cum-Labour Court and Others

Calcutta High Court · (2014) 1 CALLT 575 : (2014) 4 CHN 694 : (2014) 141 FLR 549 : (2014) LabIC 2748 : (2014) 2 LLJ 207 : (2014) LLR 503

Industrial Disputes Act, 1947 - Section 10 11A 17B 2(b) 2(k)

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High Courts13 Mar 2014

Sunil Kumar Agarwal Vs Commissioner of Income Tax

Calcutta High Court · (2014) 272 CTR 332 : (2015) 372 ITR 83 : (2014) 225 TAXMAN 211

Income Tax Act, 1961 — Section 50C, 54EC, 54F

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High Courts13 Mar 2014Disposed Off

Metalogic Systems Private Limited Vs Ultimate Digital Solutions Private Limited

Calcutta High Court · (2014) 3 CHN 500 : (2014) 4 WBLR 830

Income Tax Act, 1961 - Section 130 194J(1) 204Limitation Act, 1963 - Section 14

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High Courts13 Mar 2014Partly Allowed

Sukhendu Sur Vs The State of West Bengal

Calcutta High Court · (2014) 03 CAL CK 0079

Criminal Procedure Code, 1973 (CrPC) — Section 161, 176, 313, 374(2)Evidence Act, 1872 — Section 106, 154Penal Code, 1860 (IPC) — Section 201, 302, 304B, 34, 498A

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High Courts13 Mar 2014

Tapas Singha Vs Mitali Paul

Calcutta High Court · (2014) 2 CALLT 327 : (2014) 4 CHN 203 : (2014) 2 DMC 868 : (2014) 3 WBLR 553

Special Marriage Act, 1954 — Section 25, 25(i)(iii), 25(iii), 31, 31(1)(iiia)

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High Courts13 Mar 2014

Heart Land Trading Company Pvt. Ltd. and Others Vs Union of India and Others

Calcutta High Court · (2015) 1 Crimes 556

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