High Courts21 Mar 2014Allowed
Mohan Hansda Vs State of West Bengal
Calcutta High Court · (2014) 2 CALLT 136 : (2015) 1 CCR 178
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 307, 326, 436, 448
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 621 of 3,203
High Courts21 Mar 2014Allowed
Debasish Ghosh Vs The State of West Bengal
Calcutta High Court · (2014) 03 CAL CK 0107
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 306, 34, 498A
High Courts21 Mar 2014Allowed
Smt. Debamita Barat nee Sengupta Vs Sri Anindya Barat
Calcutta High Court · (2014) 03 CAL CK 0091
Civil Procedure Code, 1908 (CPC) - Section 24Special Marriage Act, 1954 - Section 27(1)(d)
High Courts21 Mar 2014Allowed
Vineet Singh Vs Coal India Limited
Calcutta High Court · (2014) 2 CALLT 21 : (2015) 2 CHN 56
High Courts21 Mar 2014Partly Allowed
Ajoy Ghosh Vs State of West Bengal
Calcutta High Court · (2014) 2 CALLT 8 : (2014) 3 CHN 659
Constitution of India, 1950 — Article 14, 16, 37, 39(d)
High Courts21 Mar 2014
Sigma Power Product Pvt. Ltd. Vs Addl. Commr. of Customs
Calcutta High Court · (2014) 304 ELT 19
High Courts21 Mar 2014
Aratiprava Naskar Vs State of West Bengal
Calcutta High Court · (2014) 5 CHN 367
High Courts21 Mar 2014
Narayani Flabours & Chmicals Pvt. Ltd. Vs The Auth. Officer, Food Safety Stand Auth. of India and Others
Calcutta High Court · (2014) FAJ 525
Food Safety and Standards Act, 2006 — Section 46(4)
High Courts21 Mar 2014Dismissed
Samsur Nihar Bibi Vs State of West Bengal
Calcutta High Court · (2015) 1 CHN 250
Penal Code, 1860 (IPC) - Section 302, 304, 307, 325, 326
High Courts21 Mar 2014
Lina Ghosh Vs Indian Oil Corporation Ltd.
Calcutta High Court · (2015) 1 WBLR 283
High Courts21 Mar 2014Disposed Off
Birahi Ganga Hydro Power Limited Vs The Institution of Engineers (India) and Others
Calcutta High Court · (2014) 03 CAL CK 0020
Arbitration and Conciliation Act, 1996 - Section 5 8Civil Procedure Code, 1908 (CPC) - Section 151
High Courts21 Mar 2014
Nanki Bhayna Vs State of West Bengal
Calcutta High Court · (2014) 3 Crimes 586 : (2014) 3 RCR(Criminal) 504
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 71, 73, 82, 83Dowry Prohibition Act, 1961 — Section 3, 4
High Courts21 Mar 2014
Gourav Goenka Vs Assistant Commissioner of Income Tax
Calcutta High Court · (2014) 364 ITR 186 : (2015) 2 WBLR 157
Income Tax Act, 1961 — Section 260A, 271(1)(c)
High Courts21 Mar 2014
Deekay Coconut Oil Industries Vs State of West Bengal
Calcutta High Court · (2014) 3 CHN 676
High Courts21 Mar 2014
Gopal Khandelwal and Others Vs Ramsarup Industries Ltd. and Others
Calcutta High Court · (2014) 4 CHN 292
High Courts21 Mar 2014
Chanchal Bhattacharjee Vs Srikumar Bhattacharjee
Calcutta High Court · (2014) 4 CHN 263
High Courts20 Mar 2014Dismissed
Sankar Prasad Ray Vs West Bengal State Electricity Distribution Company Limited and Others
Calcutta High Court · (2014) 143 FLR 529 : (2014) 4 LLN 631 : (2014) LLR 1038 : (2014) 4 WBLR 704
High Courts20 Mar 2014Dismissed
Smt. Swapna Adhhikari Vs The State of West Bengal and Others
Calcutta High Court · (2014) 4 CHN 435 : (2014) 141 FLR 1095 : (2014) 2 LLJ 384 : (2014) 2 LLN 630 : (2014) LLR 498
Industrial Disputes Act, 1947 - Section 10 10(1B) 17 2(2A) 2A
High Courts20 Mar 2014Disposed Off
Ranendranath Dutta Gupta Vs The State of West Bengal
Calcutta High Court · (2014) 03 CAL CK 0106
Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 397, 401, 482Penal Code, 1860 (IPC) — Section 120B, 420