COURT ARCHIVE

Calcutta High Court judgments

64,044 judgments · page 620 of 3,203

High Courts26 Mar 2014Allowed

Smt. Malina Jana and Another Vs Promoda Pakhira and Others

Calcutta High Court · (2014) 3 CHN 215

Civil Procedure Code, 1908 (CPC) - Order 6 Rule 4 100Contract Act, 1872 - Section 19Evidence Act, 1872 - Section 101 102 111 68

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High Courts26 Mar 2014

Swaran Kaur Chandhak Vs Biplab Mohan Ghosh

Calcutta High Court · (2014) 4 CHN 367

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High Courts25 Mar 2014Disposed Off

Smt. Manasi Pani Vs Basanta Kumar Pani and Others

Calcutta High Court · (2014) 4 CHN 45

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2)

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High Courts25 Mar 2014

TM International Logistics Ltd. Vs CESTAT

Calcutta High Court · (2014) 36 STR 988

Central Excises and Salt Act, 1944 — Section 35F

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High Courts25 Mar 2014Dismissed

Udit Infrastructure Pvt. Ltd. and Others Vs Sri Bijoy Krishna Paik and Others

Calcutta High Court · (2014) 3 CHN 708

Civil Procedure Code, 1908 (CPC) - Order 26 Rule 9

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High Courts25 Mar 2014

National Insurance Company Limited Vs Consumer Disputes Redressal Forum

Calcutta High Court · (2014) 3 CHN 57

Constitution of India, 1950 — Article 226, 227, 323A, 323BConsumer Protection Act, 1986 — Section 19, 27A(1)(c)

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High Courts25 Mar 2014

Nemai Chandra Dey Vs Prasanta Chandra

Calcutta High Court · (2014) 4 CHN 441

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, Order 41 Rule 17

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High Courts25 Mar 2014

Haran Ghosh Vs Kolkata Municipal Corporation

Calcutta High Court · (2014) 4 CHN 137

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High Courts25 Mar 2014

Tosiur Rahaman Vs The Union of India

Calcutta High Court · (2014) 3 CHN 262 : (2014) 3 WBLR 853

Arbitration and Conciliation Act, 1996 — Section 11, 11(4)National Highways Act, 1956 — Section 3G, 3G(5), 3G(6)

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High Courts25 Mar 2014

Prativa Nayek (Bhunia) Vs State of West Bengal

Calcutta High Court · (2015) 5 CHN 425 : (2015) 1 WBLR 317

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High Courts24 Mar 2014

Md. Muktarul Islam Vs State of West Bengal

Calcutta High Court · (2014) 2 CALLT 260 : (2015) 2 CCR 5

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 489B, 489C

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High Courts24 Mar 2014Dismissed

Samir Ranjan Halder Vs Nirmalendu Halder

Calcutta High Court · (2014) 03 CAL CK 0117

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27Transfer of Property Act, 1882 - Section 108 108(p)

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High Courts24 Mar 2014

Commissioner of Income Tax Vs Trimline Vyapaar (P.) Ltd.

Calcutta High Court · (2015) 274 CTR 156 : (2015) 370 ITR 373 : (2014) 224 TAXMAN 324

Evidence Act, 1872 — Section 114(e)Income Tax Act, 1961 — Section 131, 133(6), 143(3), 147, 148

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High Courts24 Mar 2014Allowed

Mira Roy and Another Vs Rani Chatterjee and Another

Calcutta High Court · (2014) 03 CAL CK 0066

West Bengal Premises Tenancy Act, 1956 - Section 17(1) 17(2) 17(2A) 17(2A)(b) 17(3)

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High Courts24 Mar 2014Allowed

Chandan Kumar Malakar and Others Vs Milan Talukdar and Others

Calcutta High Court · (2014) 03 CAL CK 0057

Contract Act, 1872 - Section 11Criminal Procedure Code, 1973 (CrPC) - Section 144Evidence Act, 1872 - Section 114(e)

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High Courts24 Mar 2014

Otis Elevator Co. (India) Ltd Vs Birla Industrial & Technological Museum (BITM)

Calcutta High Court · (2014) 4 CHN 134

Arbitration and Conciliation Act, 1996 — Section 16, 21, 34(2)(b)(ii), 43Limitation Act, 1963 — Section 18, 3

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High Courts21 Mar 2014

Sakti Sadhan Mondal Vs State of West Bengal

Calcutta High Court · (2014) 3 CHN 538

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 21, Order 21 Rule 97, 151

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High Courts21 Mar 2014

Excel Import Pvt. Ltd. Vs Union of India

Calcutta High Court · (2014) 305 ELT 388

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High Courts21 Mar 2014

Commissioner of Income Tax Vs Subrata Roy

Calcutta High Court · (2014) 03 CAL CK 0145

Evidence Act, 1872 — Section 114, 143Income Tax Act, 1961 — Section 144, 153, 271, 274

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High Courts21 Mar 2014Disposed Off

Satyendra Nath Basu Roy Vs Monoj Biswas

Calcutta High Court · (2014) 2 CALLT 267 : (2014) 5 CHN 539 : (2014) 3 WBLR 242

Easements Act, 1882 — Section 60, 60(a), 60(b)Government Grants Act, 1895 — Section 2, 3

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