High Courts18 Dec 2025Disposed Of
Indian Jute Mills Association & Anr Vs Union of India & Anr
Calcutta High Court · (2025) 12 CAL CK 1750
COURT ARCHIVE
Calcutta High Court judgments
67,757 judgments · page 51 of 3,388
High Courts18 Dec 2025Dismissed
Dilip Kumar Chatterjee Vs State of West Bengal & Ors
Calcutta High Court · (2025) 12 CAL CK 1749
Civil Procedure Code, 1908- Order 39 Rule 1, Order 39 Rule 2, Order 2 Rule 2, Order 41 Rule 27
High Courts17 Dec 2025Dismissed
Nupur Basu Vs Union of India and others
Calcutta High Court · (2025) 12 CAL CK 1748
Constitution of India, 1950- Article 14, 16, 226, 227
High Courts17 Dec 2025Disposed Of
Union of India & Ors Vs Pradip Mahapatra
Calcutta High Court · (2025) 12 CAL CK 1747
Constitution of India, 1950- Article 14, 16, 226, 227
High Courts16 Dec 2025Dismissed
Promod Show Vs Monaj Show & Ors
Calcutta High Court · (2025) 12 CAL CK 1746
Specific Relief Act, 1963- Section 34
High Courts16 Dec 2025Dismissed
Saroj Kumar Mandal Vs State of West Bengal & Ors
Calcutta High Court · (2025) 12 CAL CK 1745
High Courts16 Dec 2025Allowed
New Rkbk Motors & Anr Vs State Of West Bengal & Anr
Calcutta High Court · (2025) 12 CAL CK 1744
Negotiable Instrument Act, 1881- Section 138, 142
High Courts16 Dec 2025Disposed Of
Chayan Kumar Mondal Vs State of West Bengal and others
Calcutta High Court · (2025) 12 CAL CK 1743
Code of Civil Procedure, 1908- Order 41 Rule 27
High Courts16 Dec 2025Disposed Of
Dilip Kumar Das Vs Union of India & Ors
Calcutta High Court · (2025) 12 CAL CK 1742
Administrative Tribunal Act, 1985- Section 21
High Courts15 Dec 2025Disposed Of
Hinduja Leyland Finance Ltd Vs Nazrul Islam
Calcutta High Court · (2025) 12 CAL CK 1738
Code of Civil Procedure, 1908- Section 151, Order 41 Rule 11, Order 39 Rule 4
High Courts15 Dec 2025Dismissed
Chinmay Rabidas Vs Union of India & Ors
Calcutta High Court · (2025) 12 CAL CK 1737
High Courts12 Dec 2025Dismissed
Anowar Mullick Vs State of West Bengal
Calcutta High Court · (2025) 12 CAL CK 1739
Indian Penal Code, 1860- Section 34, 325Code of Criminal Procedure, 1973- Section 248(2), 313, 401, 428, 482
High Courts11 Dec 2025Dismissed
Koushik Das Vs Union Of India & Others
Calcutta High Court · (2025) 12 CAL CK 1736
High Courts11 Dec 2025Disposed Of
Timir Kanti Biswas Vs State of West Bengal & Ors
Calcutta High Court · (2025) 12 CAL CK 1735
Constitution of India, 1950- Article 226Code of Criminal Procedure, 1973- Section 156(3)
High Courts10 Dec 2025Disposed Of
Anjana Roychowdhury Vs State Of West Bengal And Others
Calcutta High Court · (2025) 12 CAL CK 1741
High Courts10 Dec 2025Disposed Of
Birendra Kumar Mantry Vs Union of India & Ors
Calcutta High Court · (2025) 12 CAL CK 1734
Employees State Insurance Act, 1948- Section 45(A), 75(1)
High Courts09 Dec 2025Disposed Of
Susmita Bhowal & Ors Vs State Of West Bengal
Calcutta High Court · (2025) 12 CAL CK 1740
Code of Criminal Procedure, 1973- Section 156(3), 202, 203, 204, 482Indian Penal Code, 1860- Section 34, 120(B), 406, 458, 504Code of Civil Procedure, 1908- Section 151, Order 39 Rule 1, Order 39 Rule 2
High Courts09 Dec 2025Disposed Of
Khizir Hayat Vs State of West Bengal & ors
Calcutta High Court · (2025) 12 CAL CK 1733
Constitution of India, 1950- Article 226West Bengal Motor Vehicles Tax Act, 1979- Section 16(B)
High Courts09 Dec 2025Dismissed
Hafizur Rahaman Vs State of West Bengal & Ors
Calcutta High Court · (2025) 12 CAL CK 1732
Land Acquisition Act, 1894- Section 6
High Courts09 Dec 2025Disposed Of
Nikhil Chandra Sarkar Vs State of West Bengal & Ors
Calcutta High Court · (2025) 12 CAL CK 1731