High Courts21 Nov 2025Disposed Of
Nabendu Sundar Naskar Vs State Of West Bengal & Others
Calcutta High Court · (2025) 11 CAL CK 1801
COURT ARCHIVE
Calcutta High Court judgments
67,757 judgments · page 53 of 3,388
High Courts19 Nov 2025Disposed Of
Gurugoti Das and others Vs State of West Bengal and others
Calcutta High Court · (2025) 11 CAL CK 1804
West Bengal Land Reforms Act, 1955- Section 4©
High Courts19 Nov 2025Dismissed
Raju Roy @ Shiv Charan Roy Vs State Of West Bengal & Anr
Calcutta High Court · (2025) 11 CAL CK 1803
Constitution of India, 1950- Article 227Bharatiya Nagrarik Suraksha Sanhita, 2023- Section 35(3), 528Electricity Act, 2003- Section 135, 138
High Courts19 Nov 2025Disposed Of
Nimdangi Samabay Krishi Unnayan Samity Ltd Vs State of West Bengal & Ors
Calcutta High Court · (2025) 11 CAL CK 1802
Code of Civil Procedure, 1908- Order 41 Rule 27
High Courts17 Nov 2025Dismissed
Merino Properties Private Ltd Vs Tapas Kodali and others
Calcutta High Court · (2025) 11 CAL CK 1799
Code of Civil Procedure, 1908- Order 39 Rule 4, Order 41 Rule 11
High Courts17 Nov 2025Dismissed
Samsul Haque @ Samsul Islam and others Vs Aminul Islam alias Aimul Islam
Calcutta High Court · (2025) 11 CAL CK 1798
Specific Relief Act, 1963- Section 34Code of Civil Procedure, 1908- Order 41 Rule 11
High Courts17 Nov 2025Dismissed
Tanmoy Samajdar Vs Union of India & Ors
Calcutta High Court · (2025) 11 CAL CK 1797
Constitution of India, 1950- Article 227
High Courts14 Nov 2025Disposed Of
Statesman Ltd Vs State of West Bengal & Ors
Calcutta High Court · (2025) 11 CAL CK 1796
High Courts13 Nov 2025Disposed Of
Lakshmi Narayan Pal Vs State of West Bengal & Ors
Calcutta High Court · (2025) 11 CAL CK 1795
Bharatiya Nagrarik Suraksha Sanhita, 2023- Section 528Indian Penal Code, 1860- Section 420, 506Code of Criminal Procedure, 1973- Section 156(3), 482
High Courts12 Nov 2025Disposed Of
Pritish Biswas Vs State of West Bengal & Ors
Calcutta High Court · (2025) 11 CAL CK 1794
High Courts12 Nov 2025Dismissed
Union of India and others Vs Barun Kumar Sar and others
Calcutta High Court · (2025) 11 CAL CK 1793
Constitution of India, 1950- Article 14, 227Code of Civil Procedure, 1908- Order 2 Rule 2
High Courts11 Nov 2025Dismissed
Gurjant Singh and another Vs IDBI Bank Limited and others
Calcutta High Court · (2025) 11 CAL CK 1792
Code of Civil Procedure, 1908- Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4, Order 9 Rule 9
High Courts11 Nov 2025Disposed Of
Nitai Kumar Barik Vs State of West Bengal & Ors
Calcutta High Court · (2025) 11 CAL CK 1830
High Courts11 Nov 2025Allowed
Naba Kumar Dutta Vs State Of West Bengal & Anr
Calcutta High Court · (2025) 11 CAL CK 1829
Code of Criminal Procedure, 1973- Section 397, 401, 468West Bengal Land Reforms Act, 1958- Section 4, 5Probation of Offenders Act, 1958- Section 3
High Courts11 Nov 2025Dismissed
Kalyan Biswas & Ors Vs Subhankar Mullick
Calcutta High Court · (2025) 11 CAL CK 1828
Contempt of Courts Act, 1971- Section 19
High Courts10 Nov 2025Dismissed
Rita Chakraborty Vs Nihar Kanti Halder and Anr
Calcutta High Court · (2025) 11 CAL CK 1827
Code of Civil Procedure, 1908- Order 41 Rule 11
High Courts10 Nov 2025Dismissed
Pintoo Vs Union Of India & Others
Calcutta High Court · (2025) 11 CAL CK 1826
Administrative Tribunals Act, 1985- Section 14, 14(2), 14(3), 28
High Courts10 Nov 2025Disposed Of
Utpal Sen Vs State of West Bengal & Ors
Calcutta High Court · (2025) 11 CAL CK 1825
High Courts07 Nov 2025Allowed
Gurupada Paul Vs State Of West Bengal
Calcutta High Court · (2025) 11 CAL CK 1824
High Courts07 Nov 2025Allowed
Daibakinandan Ghosh Vs State Of West Bengal
Calcutta High Court · (2025) 11 CAL CK 1823
Code Of Criminal Procedure, 1973- Section 100, 313, 374(2)Essential Commodities Act, 1955- Section 3, 7(1), 12(A)