High Courts29 Oct 2025Dismissed
Eman Mistry and others Vs State of West Bengal and others
Calcutta High Court · (2025) 10 CAL CK 1262
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Calcutta High Court judgments
67,757 judgments · page 55 of 3,388
High Courts29 Oct 2025Disposed Of
Subrata Mondal Vs Union of India & Ors
Calcutta High Court · (2025) 10 CAL CK 1259
Finance Act, 1994 - Section 73(1)Central Goods and Services Tax Act, 2017 - Section 174(2)
High Courts28 Oct 2025Dismissed
Riazuddin Vs State of West Bengal
Calcutta High Court · (2025) 10 CAL CK 1268
Indian Penal Code, 1860 - Section 304(B), 498(A)Evidence Act, 1872 - Section 113(A), 113(B), 114
High Courts28 Oct 2025Disposed Of
Suniti Ranjan Mondal @ Sunity Ranjan Mondal Vs Asi Ranjan Mondal
Calcutta High Court · (2025) 10 CAL CK 1258
Arbitration and Conciliation Act, 1996 - Section 2, 7, 8, 42
High Courts28 Oct 2025Disposed Of
Sankar Narayan Deu and Ors Vs Srimati Pushpa Mahato and Ors
Calcutta High Court · (2025) 10 CAL CK 1257
High Courts28 Oct 2025Allowed
Rituparna Gari Vs State of West Bengal & Ors
Calcutta High Court · (2025) 10 CAL CK 1256
Constitution of India, 1950 - Article 30
High Courts28 Oct 2025Dismissed
Juthika Mondal Vs State Of West Bengal & Others
Calcutta High Court · (2025) 10 CAL CK 1255
High Courts28 Oct 2025Dismissed
Avik Chatterjee Vs State of West Bengal & Ors
Calcutta High Court · (2025) 10 CAL CK 1254
High Courts28 Oct 2025Dismissed
Supriti Mandal & Ors Vs State of West Bengal & Ors
Calcutta High Court · (2025) 10 CAL CK 1253
Right of Children to Free and Compulsory Education Act, 2009 - Section 23(2)
High Courts28 Oct 2025Disposed Of
Anand Singh @ Guddu Vs Kajal and another
Calcutta High Court · (2025) 10 CAL CK 1252
Code of Civil Procedure, 1908 - Order 41 Rule 11
High Courts27 Oct 2025Dismissed
Techma Engineering Enterprise Private Limited & Anr Vs Union of India & Ors
Calcutta High Court · (2025) 10 CAL CK 1251
High Courts24 Oct 2025Disposed Of
H. K. Sikdar @ Himangshu Kumar Simdar Vs Union of India & Ors
Calcutta High Court · (2025) 10 CAL CK 1249
Constitution of India, 1950 - Article 226Central Industrial Security Force Rules, 2001 - Rule 14, 36
High Courts24 Oct 2025Disposed Of
Jana Priya Acharjee Vs Union of India & Ors
Calcutta High Court · (2025) 10 CAL CK 1248
Constitution of India, 1950 - Article 226Central Industrial Security Force Rules, 2001 - Rule 14, 36
High Courts24 Oct 2025Dismissed
Rupam Jewellery Vs Union of India and Others
Calcutta High Court · (2025) 10 CAL CK 1247
Income Tax Act, 1961 - Section 40, 133, 147, 148
High Courts24 Oct 2025Disposed Of
Ashim Kumar Dey Vs Calcutta State Transport Corporation & Ors
Calcutta High Court · (2025) 10 CAL CK 1246
High Courts24 Oct 2025Disposed Of
Parimal Dev Vs State of West Bengal & Ors
Calcutta High Court · (2025) 10 CAL CK 1245
High Courts24 Oct 2025Dismissed
Birendra Nath Barman Vs Manik Guri & Ors
Calcutta High Court · (2025) 10 CAL CK 1242
Constitution of India, 1950 - Article 227Code of Civil Procedure, 1908 - Order 6 Rule 17, Order 8 Rule 9
High Courts24 Oct 2025Disposed Of
Niranjan Khanra Vs Sudripta Das & Anr
Calcutta High Court · (2025) 10 CAL CK 1241
Constitution of India, 1950 - Article 227Code of Civil Procedure, 1908 - Section 24, Order 6 Rule 17
High Courts24 Oct 2025Allowed
Manju Agarwal & Ors Vs Union of India
Calcutta High Court · (2025) 10 CAL CK 1240
Railways Act, 1989 - Section 123, 124(A)
High Courts16 Oct 2025Allowed
Power Tools and Appliances Co Pvt. Ltd Vs Pinaki Roychowdhury & Ors
Calcutta High Court · (2025) 10 CAL CK 1239
Constitution of India, 1950 - Article 227Companies Act, 2013 - Section 241, 242, 244, 430