High Courts22 Sept 2025Disposed Of
XXXXX Vs State of West Bengal
Calcutta High Court · (2025) 09 CAL CK 0742
Protection of Children from Sexual Offences Act, 2012 - Section 4, 6
COURT ARCHIVE
Calcutta High Court judgments
67,757 judgments · page 57 of 3,388
High Courts19 Sept 2025Dismissed
Sova Rani Mondal Vs Ramanuj Ganguly, The President
Calcutta High Court · (2025) 09 CAL CK 0741
Indian Penal Code, 1860 - Section 34, 325, 341, 354, 379, 506
High Courts19 Sept 2025Disposed Of
Prem Kumar Mahaseth Vs Jitendar Kumar Chowrashia
Calcutta High Court · (2025) 09 CAL CK 0740
Code Of Criminal Procedure, 1973 - Section 161, 164Indian Penal Code, 1860 - Section 413
High Courts18 Sept 2025Disposed Of
XXX Vs State of West Bengal and Anr
Calcutta High Court · (2025) 09 CAL CK 0739
Indian Penal Code, 1860 - Section 376(A), 376(B)Protection of Children from Sexual Offences Act, 2012 - Section 6
High Courts18 Sept 2025Disposed Of
Debidas Mahato Vs Shrabanti Mahato
Calcutta High Court · (2025) 09 CAL CK 0738
Code Of Civil Procedure, 1908 - 125, 127
High Courts17 Sept 2025Allowed
Sri Ram Nath Santra and others Vs State of West Bengal and Ors
Calcutta High Court · (2025) 09 CAL CK 0737
West Bengal Land Reforms Act, 1955 - Section 14(T)(3), 14(T)(10)
High Courts17 Sept 2025Dismissed
Vinayak Infrastructure & Anr Vs Kotak Mahindra Bank Limited
Calcutta High Court · (2025) 09 CAL CK 0736
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 223, 223(1)
High Courts17 Sept 2025Disposed Of
Abdul Matin Mollick Vs State of West Bengal and Ors
Calcutta High Court · (2025) 09 CAL CK 0735
High Courts16 Sept 2025Allowed
Prabir Kumar Bhattacharyya Vs State of West Bengal and Ors
Calcutta High Court · (2025) 09 CAL CK 0734
Constitution Of India, 1950 - Article 21, 300(A)
High Courts16 Sept 2025Allowed
Aktar Ali Bhangi @ Akhtar Bhangi Vs State of West Bengal and Ors
Calcutta High Court · (2025) 09 CAL CK 0733
Code Of Criminal Procedure, 1973 - Section 401, 482, 483Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 442, 528Indian Penal Code, 1860 - Section 186, 379, 411, 413, 414
High Courts15 Sept 2025Dismissed
Sudip Ghosh Vs Alok Roy
Calcutta High Court · (2025) 09 CAL CK 0732
Negotiable Instruments Act, 1881 - Section 138Indian Penal Code, 1860 - Section 34, 323, 325, 341, 384
High Courts15 Sept 2025Disposed Of
Manoranjan Karmodak Vs State of West Bengal and Ors
Calcutta High Court · (2025) 09 CAL CK 0731
High Courts15 Sept 2025Dismissed
Sanjib Barui Vs State of West Bengal and Ors
Calcutta High Court · (2025) 09 CAL CK 0730
High Courts15 Sept 2025Dismissed
Debendra Nath Halder and another Vs State of West Bengal and Ors
Calcutta High Court · (2025) 09 CAL CK 0729
High Courts12 Sept 2025Dismissed
Kanika Chowdhury Vs Bidhannagar Municipal Corporation & Ors
Calcutta High Court · (2025) 09 CAL CK 0728
Constitution Of India, 1950 - Article 226West Bengal Municipal Corporation Act, 2006 - Section 218, 262(B), 265, 266
High Courts12 Sept 2025Dismissed
Mallabhum Gramin Bank & Ors Vs Rabindranath Murmu & Ors Rabindranath Murmu & Ors
Calcutta High Court · (2025) 09 CAL CK 0727
Constitution Of India, 1950 - Article 32
High Courts12 Sept 2025Disposed Of
Amit Kumar Singh Vs Pushpa Singh & Anr
Calcutta High Court · (2025) 09 CAL CK 0726
Code Of Criminal Procedure, 1973 - Section 401, 482Protection of Women from Domestic Violence Act, 2005 - Section 12, 29
High Courts11 Sept 2025Dismissed
Sadrun Nesha Vs State of West Bengal and others
Calcutta High Court · (2025) 09 CAL CK 0716
High Courts10 Sept 2025Disposed Of
Swati Maity Vs State of West Bengal and Ors
Calcutta High Court · (2025) 09 CAL CK 0725
High Courts10 Sept 2025Rejected
Assistant Commissioner of Income Tax Vs Klipcon Industries Limited & Ors
Calcutta High Court · (2025) 09 CAL CK 0717
Income Tax Act, 1961 - Section 144, 153(A)