High Courts02 May 2018Allowed
Dipankar Chakrabarty. Vs Union Of India & Ors.
Calcutta High Court · (2018) 05 CAL CK 0089
Administrative Tribunals Act, 1985 — Section 19(4)Central Civil Services (Class,Control & Appeal) Rules, 1965 — Section 10(6)(7)
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 428 of 3,203
High Courts02 May 2018Dismissed
Kohirulla Shaikh Vs State Of West Bengal And Ors.
Calcutta High Court · (2018) 05 CAL CK 0088
Management of Recognised Non-Government Institutions (Aided and Unaided) Rules, 1969 — Rule 28Constitution Of India, 1950 — Article 14, 16
High Courts02 May 2018Dismissed
Sitankur Saha & Ors. Vs State Of West Bengal & Ors.
Calcutta High Court · (2018) 05 CAL CK 0087
Contempt of Courts Act, 1971 — Section 12Constitution Of India, 1950 — Article 226
High Courts02 May 2018Allowed
Menaka Manna Vs State Of Bengal
Calcutta High Court · (2018) 05 CAL CK 0086
High Courts02 May 2018Dismissed
L & T FINANCE LIMITED Vs APL METALS LIMITED & ORS.
Calcutta High Court · (2018) 05 CAL CK 0010
Arbitration and Conciliation Act, 1996 — Section 9
High Courts02 May 2018Disposed Off
IFGL EXPORTS LTD Vs LINDSAY INTERNATIONAL PVT. LTD.
Calcutta High Court · (2018) 05 CAL CK 0009
Arbitration and Conciliation Act, 1996 — Section 11
High Courts02 May 2018Disposed Off
ASIF ABDULSALAM BHIMANI Vs MAGMA HOUSING FINANCE & OTHERS
Calcutta High Court · (2018) 05 CAL CK 0008
Arbitration and Conciliation Act, 1996 — Section 34
High Courts02 May 2018Allowed
PRIYA ENTERTAINMENT PRIVATE LIMITED Vs SRINIKETAN SANTINIKETAN DEVELOPMENT AUTHORITY
Calcutta High Court · (2018) 05 CAL CK 0007
Arbitration and Conciliation Act, 1996 — Section 9, 34, 42
High Courts02 May 2018Dismissed
DHIRENDRA KUMAR JHA Vs UNION OF INDIA & ORS.
Calcutta High Court · (2018) 05 CAL CK 0006
Kolkata Municipal Corporation Act, 1980 — Section 108
High Courts02 May 2018Disposed Off
SIDDHARTH AGARWAL & ORS. Vs STATE BANK OF INDIA & ORS.
Calcutta High Court · (2018) 05 CAL CK 0005
Securitization and Reconstruction of financial Assets and Enforcement of Security Interest Act of 2002 — Section 13(2)Securitization and Reconstruction of financial Assets and Enforcement of Security Interest Act of 2002 — Rule 8Constitution of India — Article 21
High Courts02 May 2018Dismissed
EFCALON TIE UP PRIVATE LIMITED Vs WEST BENGAL FINANCIAL CORPORATION
Calcutta High Court · (2018) 05 CAL CK 0004
Indian Stamp Act, 1899 — Section 3, 33, 34, 35, 36Indian Registration Act, 1908 — Section 17Transfer of Property Act, 1882 — Section 3, 6, 49, 123
High Courts01 May 2018Disposed Of
Asha Chowdhury & Ors. Vs. Manager, United India Insurance Co. Ltd. & Anr. Vs State Of Bengal
Calcutta High Court · (2018) 05 CAL CK 0085
Motor Vehicles Act, 1988 — Section 171
High Courts01 May 2018Allowed
Sk. Enai @ Enamul Vs State Of Bengal
Calcutta High Court · (2018) 05 CAL CK 0084
Code of Criminal Procedure, 1973 — Section 438(2)
High Courts01 May 2018Allowed
Goutam Sikder @ Gautam Shikdar & Ors. Vs State Of Bengal
Calcutta High Court · (2018) 05 CAL CK 0083
Code of Criminal Procedure, 1973 — Section 164, 438(2)
High Courts01 May 2018Dismissed
Weaverly Jute Mills Pvt. Ltd. Vs Union Of India & Anr.
Calcutta High Court · (2018) 05 CAL CK 0082
High Courts01 May 2018Disposed Of
Partha Sarathy Chatterjee Vs State Of Bengal
Calcutta High Court · (2018) 05 CAL CK 0081
Code of Criminal Procedure, 1973 — Section 41(A), 156(c), 156(3), 438(2)
High Courts01 May 2018
Abani Bhusan Mukherjee Vs Nibedita Mukherjee & Anr.
Calcutta High Court · (2018) 05 CAL CK 0080
Indian Succession Act, 1925 — Section 229
High Courts01 May 2018Disposed Of
Debabrata Chatterjee & Ors. Vs Sunil Karmakar
Calcutta High Court · (2018) 05 CAL CK 0079
Code of Civil Procedure, 1908 — Order 7 Rule 11Constitution Of India, 1950 — Article 227
High Courts01 May 2018Disposed Of
State Of West Bengal & Ors. Vs Md. Jahangir Laskar & Ors.
Calcutta High Court · (2018) 05 CAL CK 0078
High Courts01 May 2018Disposed Of
Himadri Das & Anr. Vs Oriental Motor Accessories Agency Pvt. Ltd. & Ors.
Calcutta High Court · (2018) 05 CAL CK 0077
Constitution Of India, 1950 — Article 227