COURT ARCHIVE

Calcutta High Court judgments

64,043 judgments · page 426 of 3,203

High Courts04 May 2018Disposed Of

National Insurance Company Ltd. Vs Shrabani Roy & Ors.

Calcutta High Court · (2018) 05 CAL CK 0122

Motor Vehicles Act, 1988 — Section 134, 165(1), 166(1), (2), 166(1)[(a), (d), 166, 168, 168(1), 170, 173, 176West Bengal Motor Vehicles Rules, 1989 — Rule 334, 336, 338, 343

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High Courts04 May 2018Partly Allowed

Srikrishna Kanta Singh Vs Parameswar Achutanan Nair & Ors.

Calcutta High Court · (2018) 05 CAL CK 0121

Motor Vehicles Act, 1988 — Section 2(46), 2(39), 140, 149(2), 158(6), 160, 162, 165, 165(1), 165(3), 166, 166(1), 166(4), 168, 169, 170, 170(a), (b), 171, 173, 213(3)Code of Criminal Procedure, 1973 — Section 195Indian Evidence Act, 1872 — Section 165

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High Courts04 May 2018Partly Allowed

Pradip Kumar Karak & Ors. Vs State Of West Bengal & Ors.

Calcutta High Court · (2018) 05 CAL CK 0120

Indian Evidence Act, 1872 — Section 41Code of Civil Procedure, 1908 — Section 11Constitution Of India, 1950 — Article 14, 32, 141, 226

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High Courts04 May 2018

DIPAK DEY Vs STATE OF WEST BENGAL & ORS.

Calcutta High Court · (2018) 05 CAL CK 0022

Motor Vehicles Act, 1988 — Section 53(1)(a), 72(2)(x)West Bengal Motor Vehicles Rules, 1989 — Rule 227

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High Courts04 May 2018Disposed Off

UNITED BANK OF INDIA Vs INDIA AUTOMOBILES (1960) LTD.

Calcutta High Court · (2018) 05 CAL CK 0021

Transfer of Property Act, 1882 — Section 106, 111(1), 111(a)Code of Civil Procedure, 1908 — Rule Order 37 Rule 2

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High Courts04 May 2018Allowed

SUOLIFICIO LINEA ITALIA (INDIA) (P) LTD. Vs JOINT COMMISSIONER OF INCOME TAX, CIRCLE 8, KOLKATA

Calcutta High Court · (2018) 05 CAL CK 0003

Income Tax Act, 1961 — Section 80AC, 80IB, 139, 139(1), 139(4)Income Tax Act, 1922 — Section 22(1)Limitation Act, 1963 — Section 5

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High Courts04 May 2018Disposed Off

JAGAT SINGH CHOPRA & ANR. Vs RAJ SINGH CHOPRARAJ SINGH CHOPRA

Calcutta High Court · (2018) 05 CAL CK 0002

Arbitration and Conciliation Act, 1996 — Section 4, 17, 18, 19, 33, 37Companies Act, 2013 — Section 7(7), 166, 213(b)(i), 447, 448Limitation Act, 1963 — Article 116(a)

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High Courts04 May 2018Dismissed