High Courts01 May 2018Disposed Of
Food Corporation Of India Workers’ Union. Vs State Of Bengal
Calcutta High Court · (2018) 05 CAL CK 0076
Industrial Disputes Act, 1947 — Section 25F
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 429 of 3,203
High Courts01 May 2018Dismissed
Dr. Subhadip Sarkar. Vs Rahul Chakraborty.
Calcutta High Court · (2018) 05 CAL CK 0075
Indian Penal Code, 1860 — Section 120B, 384, 406, 420, 506Code of Criminal Procedure, 1973 — Section 200, 202(1), 465(1)Negotiable Instruments Act, 1881 — Section 145
High Courts01 May 2018
Prabir Agasty & Ors. Vs State Of West Bengal & Ors.
Calcutta High Court · (2018) 05 CAL CK 0074
West Bengal Societies Registration Act, 1961 — Section 22, 23Code of Civil Procedure, 1908 — Order 47 Rule 1, Order 47 Rule 5Constitution Of India, 1950 — Article 226
High Courts01 May 2018Disposed Of
Nureja Khatun Vs State Of West Bengal & Ors.
Calcutta High Court · (2018) 05 CAL CK 0073
High Courts01 May 2018Allowed
Srei Equipment Finance Limited Vs Golam Anoware Azom
Calcutta High Court · (2018) 05 CAL CK 0054
Arbitration & Conciliation Act, 1996 — Section 9, 17
High Courts01 May 2018Dismissed
Poddar Commodities Pvt. Ltd. & Anr. Vs Arms & Anr.
Calcutta High Court · (2018) 05 CAL CK 0053
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Rule 9(4), 9(5)
High Courts01 May 2018Disposed Of
Shree Coal Enterprises India Pvt. Ltd. & Anr. Vs Coal India Limited & Ors.
Calcutta High Court · (2018) 05 CAL CK 0052
Contract Act, 1872 — Section 74
High Courts01 May 2018Disposed Of
Kolkata Municipal Corporation & Ors. Vs Hindustan Lever Limited & Ors.
Calcutta High Court · (2018) 05 CAL CK 0051
Kolkata Municipal Corporation Act, 1980 — Section 393, 602Constitution Of India, 1950 — Article 243X
High Courts01 May 2018Dismissed
Sppl Hotels Pvt. Limited & Anr. Vs Allahabad Bank & Ors.
Calcutta High Court · (2018) 05 CAL CK 0050
Contract Act, 1872 — Section 8, 74Arbitration and Conciliation Act, 1996 — Section 11
High Courts30 Apr 2018Disposed Of
Employees’ State Insurance Corporation Vs Birla Corporation Ltd.
Calcutta High Court · (2018) 04 CAL CK 0142
Employees’ State Insurance Act, 1948 — Section 75(2B)
High Courts30 Apr 2018Disposed Of
Shovana Sen & Anr. Vs Debjyoti Bhattacharjee & Ors.
Calcutta High Court · (2018) 04 CAL CK 0141
Transfer of Property Act, 1882 — Section 106
High Courts30 Apr 2018
Dr. Satyadeo Prasad & Anr. Vs State Of West Bengal & Ors.
Calcutta High Court · (2018) 04 CAL CK 0140
High Courts30 Apr 2018Disposed Of
Mcleod Russel India Ltd., Kolkata. Vs Union Of India & Ors.
Calcutta High Court · (2018) 04 CAL CK 0139
Finance Act, 1995 — Section 73
High Courts30 Apr 2018Disposed Of
Bhaskar Sardar Vs Samir Kumar Pal And Others
Calcutta High Court · (2018) 04 CAL CK 0138
Specific Relief Act, 1963 — Section 6
High Courts30 Apr 2018Disposed Of
Swapan Dutta Vs Kaustav Ranjan Ghosh & Anr.
Calcutta High Court · (2018) 04 CAL CK 0137
Code of Civil Procedure, 1908 — Order 32 Rule 15Constitution Of India, 1950 — Article 227
High Courts30 Apr 2018Allowed
Sri Tarun Ghosh Vs Sashi Shekhar Gupta & Anr.
Calcutta High Court · (2018) 04 CAL CK 0136
Code of Civil Procedure, 1908 — Section 151West Bengal Premises Tenancy Act, 1997 — Section 7(2), 7(3)Constitution of India, 1950 — Article 227
High Courts30 Apr 2018Disposed Of
Alauddin Mia & Another Vs State Of West Bengal
Calcutta High Court · (2018) 04 CAL CK 0135
Indian Penal Code, 1860 — Section 34, 149, 304, 325, 326, 452Code of Criminal Procedure, 1973 — Section 428
High Courts30 Apr 2018Allowed
Rajib Lochan Das Vs Indian Oil Corporation Limited & Others
Calcutta High Court · (2018) 04 CAL CK 0134
Constitution Of India, 1950 — Article 226
High Courts30 Apr 2018Dismissed
Soumen Sengupta & Ors. Vs Asia Heart Foundation & Ors.
Calcutta High Court · (2018) 04 CAL CK 0133
Transfer of Property Act, 1872 — Section 52Code of Civil Procedure, 1908 — Section 151, Order 39 Rule 1, Order 39 Rule 2, Order 41 Rule 27
High Courts30 Apr 2018Dismissed
ESKAY VIDEO PVT. LTD. Vs FEDERATION OF CINE TECHNICIANS & WORKERS OF EASTERN INDIA & ORS
Calcutta High Court · (2018) 04 CAL CK 0039
Code of Civil Procedure, 1908 — Order 1 Rule 8