High Courts04 Oct 2018Disposed Off
Executive Director, F.C.I. & Others @APPELLANT@Hash Subhas Pramanik & Others
Calcutta High Court · (2018) 10 CAL CK 0028
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 387 of 3,203
High Courts04 Oct 2018Disposed Off
Pramod Jajoo @APPELLANT@Hash Punam Jajoo
Calcutta High Court · (2018) 10 CAL CK 0027
Code of Criminal Procedure, 1973 — Section 202, 202(1), 482Indian Penal Code, 1860 — Section 403, 406
High Courts04 Oct 2018Dismissed
Jagu, Tapan Bauri @APPELLANT@Hash State of West Bengal
Calcutta High Court · (2018) 10 CAL CK 0026
Indian Penal Code, 1860 — Section 109, 114, 302, 304Code of Criminal Procedure, 1973 — Section 164, 313, 428
High Courts04 Oct 2018Partly Allowed
State Of West Bengal @APPELLANT@Hash Kali Singh And Others
Calcutta High Court · (2018) 10 CAL CK 0025
Indian Penal Code, 1860 — Section 147, 148, 149, 201, 302, 506Code of Criminal Procedure, 1973 — Section 164, 234, 235(2), 354(3), 428, 437A
High Courts03 Oct 2018Disposed Off
Pramod Kumar Jaiswal @APPELLANT@Hash Union of India & Ors
Calcutta High Court · (2018) 10 CAL CK 0024
High Courts03 Oct 2018
Free Transport Welfare Society @APPELLANT@Hash Union of India & Ors
Calcutta High Court · (2018) 10 CAL CK 0023
High Courts03 Oct 2018Dismissed
Md. Zakaria @APPELLANT@Hash Md. Idris Mallick & Ors
Calcutta High Court · (2018) 10 CAL CK 0022
Code of Civil Procedure, 1908 — Section 36, Section 151, Order 21 Rule 32
High Courts03 Oct 2018Disposed Off
Sailendra Nath Sarkar @APPELLANT@Hash Debjani Sarkar (Ghosal) & Others
Calcutta High Court · (2018) 10 CAL CK 0021
Kolkata Municipal Corporation Act, 1980 — Section 400(1), 544, 546Constitution of India, 1950 — Article 226
High Courts03 Oct 2018Disposed Off
Smt. Ruma Raha Roy & Ors @APPELLANT@Hash United India Insurance Company Ltd. & Anr
Calcutta High Court · (2018) 10 CAL CK 0020
Motor Vehicles Act, 1988 — Section 166, 168, 171, 173Employees’ State Insurance Act, 1948 — Section 53Workmen’s Compensation Act, 1923 — Section 22(2)
High Courts03 Oct 2018Dismissed
Sri Surjit Singh & Anr @APPELLANT@Hash Union of India
Calcutta High Court · (2018) 10 CAL CK 0019
Railways Act, 1989 — Section 123, 125Railway Claims Tribunal Act, 1987 — Section 13, 16, 23Railway Claims Tribunal (Procedure) Rules, 1989 — Rule 5
High Courts03 Oct 2018Dismissed
Sahidul Mondal @APPELLANT@Hash Jakir Hossain Mondal & Ors
Calcutta High Court · (2018) 10 CAL CK 0018
Code of Civil Procedure, 1908 — Section 11Limitation Act, 1963 — Section 14(1)
High Courts03 Oct 2018Disposed Off
Bajaj Allianz General Insurance Company Limited @APPELLANT@Hash Anjali Mondal and Anr
Calcutta High Court · (2018) 10 CAL CK 0017
Indian Penal Code, 1860 — Section 279, 338Motor Vehicles Act, 1988 — Section 166, 170, 171, 173Indian Evidence Act, 1872 — Section 114
High Courts03 Oct 2018Disposed Off
Yasmin Khalique & Ors Vs Mukhtar Alam
Calcutta High Court · (2018) 10 CAL CK 0003
Arbitration and Conciliation Act, 1996 — Section 9Indian Partnership Act, 1932 — Section 4, 9, 14, 15, 16Contract Act, 1872 — Section 239, 266
High Courts03 Oct 2018Dismissed
Sifandros Carrier Ltd Vs Lmj International Ltd
Calcutta High Court · (2018) 10 CAL CK 0002
Arbitration and Conciliation Act, 1996 — Section 4, 7, 10, 11(2), 12, 13, 16, 16(1), 16(2), 16(4), 47, 48, 48(3), 48(1)(d), 48(1)(c), 48(2)(b)English Arbitration Act, 1996 — Section 4(1), 5, 5(1), 5(2), 6, 6(2), 7, 15, 15(1), 15(2), 15(3), 16, 17, 18, 19, 24, 30, 31, 34, 34(2)(h), 41, 41(5), 41(7)(c), 47, 48, 48(1)(d), 49, 57, 57(3), 66, 67, 68, 2Indian Evidence Act, 1872 — Section 23
High Courts03 Oct 2018
Shambhu Nath & Brothers & Ors Vs Imran Khan
Calcutta High Court · (2018) 10 CAL CK 0001
Trade Marks Act, 1999 — Section 2(h), 2(m), 2(w), 15, 17, 17(1), 17(2), 17(2)(a), 17(2)(b), 23(2), 28, 29, 29(1), 134, 135Copyright Act, 1957 — Section 62Trade Marks Rules, 2002 — Rule 25(12)(d), 29(2), 62(1)
High Courts01 Oct 2018
Motamarri Appanna Veerraju @APPELLANT@Hash State of West Bengal
Calcutta High Court · (2018) 10 CAL CK 0016
High Courts01 Oct 2018Disposed Off
Sunil Kumar Yadav @APPELLANT@Hash State of West Bengal
Calcutta High Court · (2018) 10 CAL CK 0015
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21(c), 25, 29Indian Penal Code, 1860 — Section 120B, 420, 468Juvenile Justice (Care and Protection of Children) Act, 2015 — Section 94(2)
High Courts01 Oct 2018Disposed Off
Bharat Chandra Das @APPELLANT@Hash State of West Bengal and Others
Calcutta High Court · (2018) 10 CAL CK 0014
High Courts01 Oct 2018
Mr. Phiroze Edulji @APPELLANT@Hash Mr. Robiul Islam
Calcutta High Court · (2018) 10 CAL CK 0013
Indian Penal Code, 1860 — Section 120B, 406, 420Constitution of India, 1950 — Article 226
High Courts01 Oct 2018Dismissed
Sri Pradeep Kumar Misra @APPELLANT@Hash Union of India & Others
Calcutta High Court · (2018) 10 CAL CK 0012
Prevention ofCorruption Act, 1988 — Section 13(1)(d), 13(2), 19(1)(c)Indian Penal Code, 1860 — Section 120B, 420, 465Yule Agency Superannuation Fund, 1947 — Rule 14, 15