High Courts11 Oct 2018
Sanjay Agarwal @APPELLANT@Hash State of West Bengal
Calcutta High Court · (2018) 10 CAL CK 0069
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 385 of 3,203
High Courts11 Oct 2018Dismissed
Rana Bouri @APPELLANT@Hash State of West Bengal & Ors
Calcutta High Court · (2018) 10 CAL CK 0068
Constitution of India, 1950 — Article 16, 16(2)
High Courts11 Oct 2018Allowed
Co-ordination Vanijya Private Limited & Anr @APPELLANT@Hash Income Tax Officer, Ward 1(2), Kolkata & Ors
Calcutta High Court · (2018) 10 CAL CK 0067
Income Tax Act, 1961 — Section 263Code of Civil Procedure, 1908 — Order 5 Rule 17
High Courts11 Oct 2018Disposed Off
Subir Bhowmick @APPELLANT@Hash State of West Bengal & Ors
Calcutta High Court · (2018) 10 CAL CK 0066
West Bengal Municipal Corporation Act, 1993 — Section 118, 119, 201Kolkata Municipal Corporation Act, 1980 — Section 199, 199(2), 200West Bengal Municipal (Finance and Accounting) Rules, 1999 — Rule 80, 81, 82, 83, 84
High Courts11 Oct 2018Dismissed
Dipanjan Basak @APPELLANT@Hash State of West Bengal and Ors
Calcutta High Court · (2018) 10 CAL CK 0065
Bengal Medical Act, 1914 — Section 17, 25, 33(2)Indian Medical Council Act 1956 — Section 24Indian Medical Council Rules, 1957 — Rule 24, 27
High Courts11 Oct 2018Dismissed
Rabindra Nath Mondal & Ors @APPELLANT@Hash State of West Bengal
Calcutta High Court · (2018) 10 CAL CK 0064
Indian Penal Code, 1860 — Section 306, 498AIndian Evidence Act, 1872 — Section 113ACode of Criminal Procedure, 1973 — Section 161, 428
High Courts11 Oct 2018Disposed Off
Tirupati Auto Engineering Works & Anr @APPELLANT@Hash Eastern Coalfields Limited & Ors
Calcutta High Court · (2018) 10 CAL CK 0063
Constitution of India, 1950 — Article 226
High Courts11 Oct 2018Allowed
Sk. Eshaque, Sk. Ishahaque & Ors @APPELLANT@Hash State of West Bengal
Calcutta High Court · (2018) 10 CAL CK 0062
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 325, 326Indian Explosives Act, 1884 — Section 9(b)Code of Criminal Procedure, 1973 — Section 157, 428
High Courts11 Oct 2018Dismissed
State of West Bengal & Ors @APPELLANT@Hash M/s. Santi Ceramics Private Limited & Anr
Calcutta High Court · (2018) 10 CAL CK 0061
Land Acquisition Act, 1894 — Section 5A, 5A(2)Transfer of Property Act, 1882 — Section 108(h)Constitution of India, 1950 — Article 142, 226
High Courts11 Oct 2018Dismissed
Prolay Naskar @APPELLANT@Hash State of West Bengal & Ors
Calcutta High Court · (2018) 10 CAL CK 0060
West Bengal School Service Commission Act, 1997 — Section 3(2), 15Constitution of India, 1950 — Article 14, 16, 19, 30, 30(1), 226, 309
High Courts11 Oct 2018Dismissed
Gyan Bharati Vidyapith & Ors @APPELLANT@Hash State Of West Bengal & Ors
Calcutta High Court · (2018) 10 CAL CK 0056
West Bengal Board of Secondary Education Act, 1963 — Section 4, 4AManagement of Recognized NonGovernment Institutions (Aided and Unaided), Rules, 1969 — Rule 28(9)(viia)
High Courts11 Oct 2018Allowed
La Opala R.G. Ltd @APPELLANT@Hash Cello Plast & Ors
Calcutta High Court · (2018) 10 CAL CK 0055
Trade Marks Act, 1999 — Section 2(m), 2(z), 2(z)(b), 9(a), 17(2)(a), 27, 28, 30(1)(a), 31, 57, 124
High Courts10 Oct 2018
Sri Abesh Kumar Das @APPELLANT@Hash State of West Bengal & Ors
Calcutta High Court · (2018) 10 CAL CK 0059
Constitution of India, 1950 — Article 226, 311(2)
High Courts10 Oct 2018Dismissed
Smt. Malti Devi @APPELLANT@Hash Smt. Amira Devi & Ors
Calcutta High Court · (2018) 10 CAL CK 0058
West Bengal Premises Tenancy Act, 1997 — Section 7(1), 7(2)Code of Civil Procedure, 1908 — Section 151Limitation Act, 1963 — Section 5
High Courts10 Oct 2018Disposed Off
Brahma Deo Mishra @APPELLANT@Hash State Of West Bengal & Ors
Calcutta High Court · (2018) 10 CAL CK 0057
High Courts10 Oct 2018Dismissed
Jiban Kumar Sarkar @APPELLANT@Hash Union of India and Others
Calcutta High Court · (2018) 10 CAL CK 0054
High Courts10 Oct 2018Allowed
Achinta Chowdhury @APPELLANT@Hash M/s. Eastern Coalfields Limited and Others
Calcutta High Court · (2018) 10 CAL CK 0053
High Courts10 Oct 2018Allowed
In Re: Lalita Saraogi
Calcutta High Court · (2018) 10 CAL CK 0052
Indian Trusts Act, 1882 — Section 406, 420West Bengal Protection of Interest of Depositors in Financial Establishments Act, 2013 — Section 3
High Courts10 Oct 2018Disposed Off
Sourav Dutta & Anr @APPELLANT@Hash State of West Bengal & Ors
Calcutta High Court · (2018) 10 CAL CK 0051
Constitution of India, 1950 — Article 14, 15, 27, 282
High Courts10 Oct 2018Dismissed
Md. Abdur Rashid @APPELLANT@Hash Union of India & Others
Calcutta High Court · (2018) 10 CAL CK 0050