COURT ARCHIVE

Calcutta High Court judgments

64,043 judgments · page 386 of 3,203

High Courts10 Oct 2018Dismissed

Alauddin Sk. & Ors @APPELLANT@Hash State of West Bengal & Ors

Calcutta High Court · (2018) 10 CAL CK 0049

Code of Criminal Procedure, 1973 — Section 313, 397, 401, 428 482Indian Contract Act, 1872 — Section 34, 320, 324, 325, 326, 341Indian Evidence Act, 1872 — Section 32, 35, 62, 74

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High Courts10 Oct 2018Allowed

Ram Babu Yadav & Ors @APPELLANT@Hash Managing Committee, Arsh Vidya Niketan & Anr

Calcutta High Court · (2018) 10 CAL CK 0048

Indian Trusts Act, 1882 — Section 1, 34Constitution of India, 1950 — Article 226, 227

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High Courts10 Oct 2018Dismissed

Teesta Distributors & Ors @APPELLANT@Hash Union of India & Ors

Calcutta High Court · (2018) 10 CAL CK 0047

Central Goods and Service Tax Act, 2017 — Section 2(1), 2(11), 2(52), 7, 15(2), 72Transfer of Property Act, 1882 — Section 3Lotteries (Regulation) Act, 1998 — Section 2(b), 3, 5

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High Courts10 Oct 2018

In The Matter Of: Magma Fincorp Limited @APPELLANT@Hash Nisha Sekh & Anr

Calcutta High Court · (2018) 10 CAL CK 0041

Arbitration and Conciliation Act, 1996 — Section 9

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High Courts10 Oct 2018Allowed

Octavius Tea & Industries Ltd @APPELLANT@Hash Lakshmi Chand Garg & Ors

Calcutta High Court · (2018) 10 CAL CK 0040

Arbitration and Conciliation Act, 1996 — Section 8, 8(1), 8(2), 8(3), 11

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High Courts09 Oct 2018Dismissed

Prasenjit Hazra and Others @APPELLANT@Hash State of West Bengal and Others

Calcutta High Court · (2018) 10 CAL CK 0046

Constitution of India, 1950 — Article 14, 19, 21, 226

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High Courts09 Oct 2018Dismissed

Bireshwar Bera @APPELLANT@Hash Union of India and Others

Calcutta High Court · (2018) 10 CAL CK 0045

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High Courts09 Oct 2018Disposed Off

Sanjay Kumar Bhuwalka @APPELLANT@Hash Union of India

Calcutta High Court · (2018) 10 CAL CK 0043

Central Goods and Services Tax Act, 2017 — Section 131(1)(a)(b)(c), 132(1)(c), 132(5)Code of Criminal Procedure, 1973 — Section 145, 167, 438(2)Constitution of India, 1950 — Article 21

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High Courts09 Oct 2018Dismissed

Edward Keventer Private Limited @APPELLANT@Hash Atanu Banerjee and Others

Calcutta High Court · (2018) 10 CAL CK 0042

Indian Contract Act, 1872 — Section 230Transfer of Property Act, 1882 — Section 44Code of Civil Procedure, 1908 — Order 2 Rule 1, Order 2 Rule 2, Order 1 Rule 10(2), Order 4 Rule 1(3), Order 6 Rule 17, Order 7 Rule 6, Order 7 Rule 11(d), Order 14 Rule 2

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High Courts09 Oct 2018

Krishna Traders @APPELLANT@Hash Dutch Bangla Bank Ltd

Calcutta High Court · (2018) 10 CAL CK 0039

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High Courts09 Oct 2018Disposed Off

Sri Dibakar Mete @APPELLANT@Hash Goutam Manna

Calcutta High Court · (2018) 10 CAL CK 0038

West Bengal Land Reforms Act, 1955 — Section 8, 8(1), 9(1)

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High Courts09 Oct 2018

Srei Equipment Finance Ltd @APPELLANT@Hash Vijeta Projects & Infrastructures Ltd. & Ors

Calcutta High Court · (2018) 10 CAL CK 0037

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High Courts05 Oct 2018Dismissed

Impex Metal & Ferro Alloys Ltd @APPELLANT@Hash Union Of India & Ors

Calcutta High Court · (2018) 10 CAL CK 0036

Customs Act, 1962 — Section 74

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High Courts05 Oct 2018Allowed

Bihar State Power (Holding) Co. Ltd @APPELLANT@Hash Estate Sri Sri Ramchandraji & Anr

Calcutta High Court · (2018) 10 CAL CK 0035

Electricity Act, 2003 — Section 131, 133Land Acquisition Act, 1894 — Section 5(1)Bombay Rent Act, 1947 — Section 15A

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High Courts05 Oct 2018Disposed Off

Tapan Kumar Bhattacharya @APPELLANT@Hash State of West Bengal & Ors

Calcutta High Court · (2018) 10 CAL CK 0034

West Bengal Service Rules, 1971 — Rule 42A

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High Courts05 Oct 2018Disposed Off

Mokbul Hossain @APPELLANT@Hash Mr. Chittaranjan Mondal & Anr

Calcutta High Court · (2018) 10 CAL CK 0033

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High Courts05 Oct 2018Dismissed

Yashnabi Sk., Yiajnabi Sk. & Ors @APPELLANT@Hash State of West Bengal

Calcutta High Court · (2018) 10 CAL CK 0032

Indian Penal Code, 1860 — Section 34, 307, 323, 325, 341Code of Criminal Procedure, 1973 — Section 428

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High Courts05 Oct 2018Disposed Off

Sanmarg Private Limited @APPELLANT@Hash Union of India & Ors

Calcutta High Court · (2018) 10 CAL CK 0031

Foreign Trade (Development and Regulation) Act, 1992 — Section 2(h), 3, 3(1), 3(2), 3(3), 5, 6, 6(3), 15, 16, 19, 19(2)Industries (Development and Regulation) Act, 1951 — Section 18GCustoms Act, 1962 — Section 11

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High Courts05 Oct 2018Disposed Off

M/s. Bimala Gas Service & Anr @APPELLANT@Hash Indian Oil Corporation Limited & Ors

Calcutta High Court · (2018) 10 CAL CK 0030

Constitution of India, 1950 — Article 32, 226

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High Courts05 Oct 2018Dismissed

Dalchand Omprakash @APPELLANT@Hash Dhirendro Mullick & Ors

Calcutta High Court · (2018) 10 CAL CK 0029

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