High Courts28 Sept 2018Disposed Off

Moslem Molla Vs State of West Bengal & Ors

Calcutta High Court · (2018) 09 CAL CK 0080

West Bengal School Service Commission (selection of persons for appointment to the post of Teachers) Rules 2007 — Rule 3West Bengal Persons with Disabilities (equal opportunities, protection of rights and full participation) Rules 1999 — Section 5(2), 7
High Courts28 Sept 2018Dismissed

Arun Mukherjee Vs Enforcement Directorate

Calcutta High Court · (2018) 09 CAL CK 0079

Code of Criminal Procedure, 1973 — Section 439Prevention of Money-Laundering Act, 2002 — Section 3, 4, 45, 45(1), 50, 70(2)Indian Penal Code, 1860 — Section 34, 408, 409, 420, 420B
High Courts27 Sept 2018

Santanu Manna & Ors Vs State of West Bengal & Ors

Calcutta High Court · (2018) 09 CAL CK 0073

Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 14, 17Code of Criminal Procedure, 1973 — Section 144, 362, 482Constitution of India, 1950 — Article 21, 226