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Calcutta High Court judgments

67,738 judgments · page 3,383 of 3,387

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High Courts06 Apr 1867

Kanhya Lall and Others Vs Radha Churn and Others

Calcutta High Court · (1867) 04 CAL CK 0001

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High Courts19 Mar 1867

Kirteebash Mayetee Vs Ramdhun Khoria

Calcutta High Court · (1867) 03 CAL CK 0005

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High Courts15 Mar 1867

In Re: Collector of Rungpore

Calcutta High Court · (1867) 03 CAL CK 0001

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High Courts13 Mar 1867

Shahabooddeen Vs Futteh Ali and Another

Calcutta High Court · (1867) 03 CAL CK 0003

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High Courts12 Mar 1867

Protab Chunder Chowdhry and Others Vs Brojololl Shaha and Others

Calcutta High Court · (1867) 03 CAL CK 0004

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High Courts12 Mar 1867

Radhomonee Dassee and Others Vs Jodoonath Chowdhry and Others

Calcutta High Court · (1867) 03 CAL CK 0002

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High Courts26 Feb 1867

Laknarain Singh and Others Vs Mussamut Ranee Mankoer and Others

Calcutta High Court · (1867) 02 CAL CK 0007

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High Courts26 Feb 1867

R.W. Scott and Others Vs Hurronath Roy and Others

Calcutta High Court · (1867) 02 CAL CK 0001

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High Courts25 Feb 1867

Bebee Golebunnessa and Another Vs The Magistrate of Maldah on behalf of Government Romanath Tagore and Another Vs The Collector of Pubna on behalf of Government

Calcutta High Court · (1867) 02 CAL CK 0006

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High Courts22 Feb 1867

Gobind Chunder Mookerjee Vs Kalla Gajee and Others

Calcutta High Court · (1867) 02 CAL CK 0008

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High Courts22 Feb 1867Dismissed

Hurryhur Mookerjee Vs Mohesh Chunder Banerjee and Others

Calcutta High Court · (1867) 02 CAL CK 0005

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High Courts22 Feb 1867

Bishtoo Churn Bhuttacharjee and Others Vs Gooroodoss Roy Ramnarain Mitter Vs Gooroodoss Roy and Others

Calcutta High Court · (1867) 02 CAL CK 0004

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High Courts22 Feb 1867

Gunga Doss Dutt Vs Ram Narain Ghose and Others

Calcutta High Court · (1867) 02 CAL CK 0002

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High Courts21 Feb 1867

Mussamut Kallasoo and Others Vs Luchmee Purshad Doobey and Others

Calcutta High Court · (1867) 02 CAL CK 0003

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High Courts08 Jan 1867

Hurronath Roy and Others Vs Maheroollah Mollah

Calcutta High Court · (1867) 01 CAL CK 0001

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High Courts17 Sept 1866

In Re: Baroda Soondree Dassee

Calcutta High Court · (1866) 09 CAL CK 0015

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High Courts17 Sept 1866

Maharanee Wuzuroonnessa Vs Bebee Saeedun and Others

Calcutta High Court · (1866) 09 CAL CK 0011

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High Courts17 Sept 1866

Kally Narain Roy Chowdhry Vs Sreemutty Sadrun Nessa Khatoon

Calcutta High Court · (1866) 09 CAL CK 0002

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High Courts15 Sept 1866

Mosoodun Lall Vs Bekaree Singh and Others

Calcutta High Court · (1866) 09 CAL CK 0004

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High Courts15 Sept 1866

In Re: Rajkissen Singh

Calcutta High Court · (1866) 09 CAL CK 0001

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