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Calcutta High Court judgments

67,738 judgments · page 3,382 of 3,387

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High Courts05 Sept 1867

Khettramohan Chatterjee Vs Kisorimohan Bose

Calcutta High Court · (1867) 09 CAL CK 0002

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High Courts03 Sept 1867

The Queen Vs Thompson

Calcutta High Court · (1867) 09 CAL CK 0004

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High Courts27 Jul 1867

Queen Vs Sheikh Bazu and Others

Calcutta High Court · (1867) 07 CAL CK 0001

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High Courts11 Jul 1867

Sharo Bibi Vs Baldeo Das

Calcutta High Court · (1867) 07 CAL CK 0003

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High Courts08 Jul 1867

Mussamat Velaety Begum Vs Rugghonath Persad

Calcutta High Court · (1867) 07 CAL CK 0004

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High Courts08 Jul 1867

Russick Mohun Banerjee and Others Vs Joynarain Pattur

Calcutta High Court · (1867) 07 CAL CK 0002

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High Courts01 Jun 1867

Luchmun Persad and Another Vs Raja Ram Tewary and Others

Calcutta High Court · (1867) 06 CAL CK 0001

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High Courts31 May 1867

Mussamut Emambandee Begum Vs Ajoodhia Persad

Calcutta High Court · (1867) 05 CAL CK 0009

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High Courts31 May 1867

In Re: Radha Binode Misser

Calcutta High Court · (1867) 05 CAL CK 0008

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High Courts31 May 1867

In Re: Khaja Shurwar Hossein Khan and Others

Calcutta High Court · (1867) 05 CAL CK 0006

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High Courts31 May 1867

In Re: Jankee Bullub Sen

Calcutta High Court · (1867) 05 CAL CK 0005

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High Courts31 May 1867

Bipro Doss Gossain and Others Vs Chunder Seekur Bhuttacharjee

Calcutta High Court · (1867) 05 CAL CK 0004

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High Courts31 May 1867

In Re: Brojender Coomar Roy

Calcutta High Court · (1867) 05 CAL CK 0003

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High Courts31 May 1867

Kangalee Churn Ghosal Vs Bonomalee Mullick and Others Mahabeer Persad and Others Vs Mussamut Pranputty Koer

Calcutta High Court · (1867) 05 CAL CK 0002

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High Courts31 May 1867

In Re: Gobind Koomar Chowdhry

Calcutta High Court · (1867) 05 CAL CK 0001

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High Courts30 May 1867

Ranee Surnomoyee Vs Luchmeeput Doogur and Others

Calcutta High Court · (1867) 05 CAL CK 0007

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High Courts15 Apr 1867

Sreeputty Roy Vs Loharam Roy and Others

Calcutta High Court · (1867) 04 CAL CK 0004

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High Courts15 Apr 1867

Rambux Chittangeo Vs Modoosoodhun Paul Chowdhry and Others

Calcutta High Court · (1867) 04 CAL CK 0003

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High Courts15 Apr 1867

Bharut Chunder Dutt Vs Dengar Gope Shaboo Majee and Others Vs Noorai Mollah and Others Sheikh Joneep Vs Sheikh Noboo

Calcutta High Court · (1867) 04 CAL CK 0002

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High Courts06 Apr 1867Disposed Off

Gungadhur Roy Vs Wooma Soonderee Dassee and Others

Calcutta High Court · (1867) 04 CAL CK 0005

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