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Calcutta High Court judgments

67,738 judgments · page 3,381 of 3,387

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High Courts03 Feb 1868

Luckhun Singh Vs Kooldeep Narain Singh and Others

Calcutta High Court · (1868) 02 CAL CK 0002

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High Courts03 Feb 1868

Deen Dyal Sahoo Vs Radha Muddun Mohun Doss and Others

Calcutta High Court · (1868) 02 CAL CK 0001

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High Courts31 Jan 1868

Jamal Ali Vs Lall Doss and Others

Calcutta High Court · (1868) 01 CAL CK 0009

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High Courts31 Jan 1868

Lalmohun Holdar Vs Mahadeb Katee

Calcutta High Court · (1868) 01 CAL CK 0006

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High Courts31 Jan 1868

Messes R. Watson and Co. Vs Pulin Behari Sen

Calcutta High Court · (1868) 01 CAL CK 0004

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High Courts31 Jan 1868

Abdul Haye and Others Vs Nawab Raj and Others

Calcutta High Court · (1868) 01 CAL CK 0003

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High Courts30 Jan 1868

Janoki Singh Roy Vs Kaloo Mundul

Calcutta High Court · (1868) 01 CAL CK 0005

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High Courts30 Jan 1868

Bindabun Chunder Roy and Another Vs Shamachurn Chuckerbutty and Others

Calcutta High Court · (1868) 01 CAL CK 0002

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High Courts29 Jan 1868

In Re: Anonymous Case

Calcutta High Court · (1868) 01 CAL CK 0008

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High Courts27 Jan 1868

Shahzada Gholam Mahomed and Another Vs Surwar Hossein Khan and Others

Calcutta High Court · (1868) 01 CAL CK 0001

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High Courts14 Jan 1868

The Queen Vs Boodhooa

Calcutta High Court · (1868) 01 CAL CK 0007

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High Courts14 Dec 1867

The Queen Vs Shifait Ali

Calcutta High Court · (1867) 12 CAL CK 0003

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High Courts14 Dec 1867

Asadunnissa Bebee Vs Mahomed Akil Deshkar Roy Vs Muttylall Sen Gwyal

Calcutta High Court · (1867) 12 CAL CK 0001

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High Courts09 Dec 1867

Choonilal Seal Vs Spence''s Hotel Company Limited

Calcutta High Court · (1867) 12 CAL CK 0002

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High Courts07 Dec 1867

Tamvaoo Vs Skinner

Calcutta High Court · (1867) 12 CAL CK 0004

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High Courts29 Nov 1867

Rollo Vs Smith and Others

Calcutta High Court · (1867) 11 CAL CK 0001

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High Courts25 Sept 1867

In Re: Goods of Duncan (Deceased)

Calcutta High Court · (1867) 09 CAL CK 0003

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High Courts23 Sept 1867

Koylash Chunder Paul Chowdhry and Others Vs Prosonno Coomar Paul Chowdhry and Another

Calcutta High Court · (1867) 09 CAL CK 0005

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High Courts16 Sept 1867

Ramgopal Law Vs Richard Blaquiere

Calcutta High Court · (1867) 09 CAL CK 0001

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High Courts10 Sept 1867

F.J. Jordan and Others Vs The East Indian Railway Company

Calcutta High Court · (1867) 09 CAL CK 0006

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