High Courts24 Jun 1868
Tarasundari Burmoni Vs Behari Lal Roy
Calcutta High Court · (1868) 06 CAL CK 0020
COURT ARCHIVE
Calcutta High Court judgments
67,738 judgments · page 3,379 of 3,387
High Courts24 Jun 1868
Mozaffur Ally Vs Girish Chandra Das
Calcutta High Court · (1868) 06 CAL CK 0004
High Courts23 Jun 1868
Kadambini Dasi Vs Prasannamayi Dasi
Calcutta High Court · (1868) 06 CAL CK 0003
High Courts18 Jun 1868Dismissed
Jayanarayan Singh Vs Matilal Jha
Calcutta High Court · (1868) 06 CAL CK 0024
High Courts18 Jun 1868Dismissed
Haramohini Chowdhrain Vs Dhanmani Chowdhrain
Calcutta High Court · (1868) 06 CAL CK 0016
High Courts15 Jun 1868
Kedarnath Mookerjee Vs Mathuranath Dutt
Calcutta High Court · (1868) 06 CAL CK 0012
High Courts13 Jun 1868Allowed
Girija Singh Vs Giridhari Singh
Calcutta High Court · (1868) 06 CAL CK 0011
High Courts11 Jun 1868Dismissed
Tulsiram Das Vs Mohamed Afzal alias Mirza
Calcutta High Court · (1868) 06 CAL CK 0021
High Courts11 Jun 1868
Krishna Chandra Das Vs Mohamed Afzal
Calcutta High Court · (1868) 06 CAL CK 0001
High Courts10 Jun 1868
Radhika Prasad Chunder Vs Ramsundar Kur
Calcutta High Court · (1868) 06 CAL CK 0019
High Courts08 Jun 1868
Raja Syud Enaet Hossein Vs Rani Roushun Jehan Rani Roushun Jehan Vs Raja Syud Enaet Hossein
Calcutta High Court · (1868) 06 CAL CK 0018
High Courts05 Jun 1868
Mahima Chandra Chuckerbutty Vs Rajkumar Chuckerbutty
Calcutta High Court · (1868) 06 CAL CK 0015
High Courts03 Jun 1868
Lalbehari Dutt Vs Srinath Mookerjee and Others
Calcutta High Court · (1868) 06 CAL CK 0028
High Courts02 Jun 1868
In Re: A. Stewart, an Attorney and Proctor of the High Court
Calcutta High Court · (1868) 06 CAL CK 0014
High Courts21 May 1868
Anundai alias Rani Kunjara Nachear and Another Vs Rani Purvata Vurdany Nachear and Another Rani Purvata Vurdany Nachear and Another Vs Anundai and Another The Collector Vs Mutu Ramalinga Sathupathy
Calcutta High Court · (1868) 05 CAL CK 0002