High Courts18 Jul 1868Dismissed
Pareshmani Dasi Vs Dinanath Das
Calcutta High Court · (1868) 07 CAL CK 0025
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Calcutta High Court judgments
67,738 judgments · page 3,377 of 3,387
High Courts17 Jul 1868
Giridhari Lal Roy Vs The Government of Bengal
Calcutta High Court · (1868) 07 CAL CK 0027
High Courts16 Jul 1868Dismissed
Guru Das Dhar Vs Bijaya Gobinda Baral
Calcutta High Court · (1868) 07 CAL CK 0021
High Courts15 Jul 1868Dismissed
Abdul Jabel Vs Khelatchandra Ghose
Calcutta High Court · (1868) 07 CAL CK 0028
High Courts15 Jul 1868Dismissed
Kalikrishna Chandra Vs Harihar Chuckerbutty
Calcutta High Court · (1868) 07 CAL CK 0003
High Courts14 Jul 1868
M. Ranganmani Dasi Vs Kasinath Dutt and Others
Calcutta High Court · (1868) 07 CAL CK 0039
High Courts13 Jul 1868
The Queen Vs Chandrakant Chuckerbutty
Calcutta High Court · (1868) 07 CAL CK 0032
High Courts13 Jul 1868
The Queen Vs Mahendranarayan Bangabhushan
Calcutta High Court · (1868) 07 CAL CK 0017
High Courts13 Jul 1868Dismissed
Brajaraj Kisori Dasi Vs Mohammed Salem
Calcutta High Court · (1868) 07 CAL CK 0013
High Courts11 Jul 1868Dismissed
Roy Mohanlal Mittra Vs Bishnu Chandra Chatterjee
Calcutta High Court · (1868) 07 CAL CK 0019
High Courts09 Jul 1868
Nanda Kumar Banerjee Vs Ishan Chandra Banerjee
Calcutta High Court · (1868) 07 CAL CK 0036
High Courts09 Jul 1868
Shib Narayan Pohraj Vs Kishor Narayan Pohraj
Calcutta High Court · (1868) 07 CAL CK 0004
High Courts08 Jul 1868Dismissed
Brajanath Pal Chowdhry Vs Hiralal Pal
Calcutta High Court · (1868) 07 CAL CK 0012
High Courts07 Jul 1868Dismissed
Jugal Kishor Banerjee Vs Abhaya Charan Sarma
Calcutta High Court · (1868) 07 CAL CK 0020