COURT ARCHIVE
Calcutta High Court judgments
67,738 judgments · page 3,375 of 3,387
High Courts01 Sept 1868
Kalinath Roy Vs Iswar Chandra Ghosal
Calcutta High Court · (1868) 09 CAL CK 0012
High Courts26 Aug 1868Dismissed
Ram Chandra Jana Vs Jiban Chandra Jana
Calcutta High Court · (1868) 08 CAL CK 0022
High Courts26 Aug 1868Dismissed
Lala Chatranarayan Vs Uba Kunwari
Calcutta High Court · (1868) 08 CAL CK 0017
High Courts26 Aug 1868
Ambica Charan Nag Vs Mussamat Shibosundari Debi
Calcutta High Court · (1868) 08 CAL CK 0004
High Courts21 Aug 1868
Prahlad Misser Vs Udit Narayan Sing
Calcutta High Court · (1868) 08 CAL CK 0020
High Courts19 Aug 1868
Baijnath Sahu and Others Vs Lala Sital Prasad and Others
Calcutta High Court · (1868) 08 CAL CK 0009
High Courts14 Aug 1868Dismissed
Raja Nilmani Sing Vs Madhab Sing
Calcutta High Court · (1868) 08 CAL CK 0019
High Courts13 Aug 1868
Mussamut Jumayi Vs Sheikh Wahid Ali
Calcutta High Court · (1868) 08 CAL CK 0023
High Courts10 Aug 1868
Cook and Others Vs Jadab Chandra Nandi
Calcutta High Court · (1868) 08 CAL CK 0008
High Courts08 Aug 1868
Raghunandan Thakur Vs Ram Charankapali
Calcutta High Court · (1868) 08 CAL CK 0025
High Courts08 Aug 1868Dismissed
Kumara Asima Krishna Deb Vs Kumara Kumara Krishna Deb
Calcutta High Court · (1868) 08 CAL CK 0024