High Courts19 Mar 1870
Shewukram alias Rai Durga Prasad and Another Vs Chattar Lal Sing and Others
Calcutta High Court · (1870) 03 CAL CK 0012
COURT ARCHIVE
Calcutta High Court judgments
67,757 judgments · page 3,349 of 3,388
High Courts11 Mar 1870
Parbati Charan Mookerjee Vs Ramnarayan Matilal and Others
Calcutta High Court · (1870) 03 CAL CK 0018
High Courts11 Mar 1870
Stewart and Others Vs The Scinde, Punjab and Delhi Railway Company
Calcutta High Court · (1870) 03 CAL CK 0011
High Courts09 Mar 1870
Shib Ram Ghose, Gomasta on behalf of Ram Chowdry Roy and Another Vs Pran Piria and Another
Calcutta High Court · (1870) 03 CAL CK 0026
High Courts09 Mar 1870
Golam Asgar Vs Lakhimani Debi and Others
Calcutta High Court · (1870) 03 CAL CK 0016
High Courts09 Mar 1870
Amrit Sing and Narayan Sing Vs Madhab Chandra Rudar and Others Madhab Chandra Rudar and Others Vs Amrit Sing and Narayan Sing
Calcutta High Court · (1870) 03 CAL CK 0014
High Courts09 Mar 1870
Grish Chandra Roy Vs Prasanna Kumar China
Calcutta High Court · (1870) 03 CAL CK 0010
High Courts09 Mar 1870
Gopal Chandra Biswas Vs Ramjan Sirdar and Another
Calcutta High Court · (1870) 03 CAL CK 0002
High Courts08 Mar 1870
Bunwari Lal Roy Vs Mahima Chandra Knuall and Others
Calcutta High Court · (1870) 03 CAL CK 0020
High Courts07 Mar 1870Dismissed
Ram Charan Vs Narbir Mahton and Another
Calcutta High Court · (1870) 03 CAL CK 0019
High Courts07 Mar 1870
Khudumani Debi Vs Tarini Prasad Ghose
Calcutta High Court · (1870) 03 CAL CK 0015
High Courts04 Mar 1870
Khettra Mohan Baboo Vs Rashbehari Baboo
Calcutta High Court · (1870) 03 CAL CK 0008
High Courts03 Mar 1870
In Re: J.C. Nesbitt and F.C. Briant
Calcutta High Court · (1870) 03 CAL CK 0023
High Courts03 Mar 1870
Mutusawmy and Another Vs The Secretary of State for India in Council
Calcutta High Court · (1870) 03 CAL CK 0007
High Courts02 Mar 1870
Madhusudan Mazumdar Vs Gayaram Mazumdar
Calcutta High Court · (1870) 03 CAL CK 0024
High Courts26 Feb 1870
Mussamat Etwari, Mother and Guardian of Dabi Dayal and Mohadeo Lal, Minors Vs Ram Narayan Ram
Calcutta High Court · (1870) 02 CAL CK 0022
High Courts24 Feb 1870
Radha Prasad Singh Vs Megh Narayan Sing and Others
Calcutta High Court · (1870) 02 CAL CK 0034