High Courts24 Feb 1870
Cowar Rajkumar Roy Vs S.M. Kadambini Debi
Calcutta High Court · (1870) 02 CAL CK 0008
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Calcutta High Court judgments
67,757 judgments · page 3,350 of 3,388
High Courts23 Feb 1870
Roy Nandipat Mahata Vs Alexander Shaw Urquhart
Calcutta High Court · (1870) 02 CAL CK 0031
High Courts23 Feb 1870
Tulsi Ram Sahu Vs Harrak Sing and Another
Calcutta High Court · (1870) 02 CAL CK 0027
High Courts21 Feb 1870
Jogeswar Dutt Vs Nitaichand Chuckerbutty
Calcutta High Court · (1870) 02 CAL CK 0024
High Courts18 Feb 1870
In Re: Surendra Nath Roy and Others The Queen
Calcutta High Court · (1870) 02 CAL CK 0013
High Courts18 Feb 1870
Dwarkanath Biswas and Another Vs The Collector of Bogra
Calcutta High Court · (1870) 02 CAL CK 0011
High Courts16 Feb 1870
Panchanan Mookerjee Vs Radha Nath Mookerjee and Others
Calcutta High Court · (1870) 02 CAL CK 0003
High Courts14 Feb 1870
Rajkishor Dutt Roy alias Ramkishor Dutt Roy Vs Girish Chandra Roy Chowdhry and Others
Calcutta High Court · (1870) 02 CAL CK 0030
High Courts14 Feb 1870
The Collector of Tippera, on behalf of Government Vs Mussamat Mafizunnissa Bibi
Calcutta High Court · (1870) 02 CAL CK 0025
High Courts12 Feb 1870
Bhairabnath Sye and Others Vs Mahes Chandra Bhadury and Others
Calcutta High Court · (1870) 02 CAL CK 0035
High Courts10 Feb 1870
Maharaja Rajendra Pratap Sahoy Bahadur Vs Bhawabal Sing
Calcutta High Court · (1870) 02 CAL CK 0026
High Courts10 Feb 1870
Nimdhari Sing and Others Vs Kanchan Sing and Another
Calcutta High Court · (1870) 02 CAL CK 0015
High Courts09 Feb 1870
Ram Mohan Das Vs Lakhi Narayan Roy
Calcutta High Court · (1870) 02 CAL CK 0036
High Courts09 Feb 1870
Abhaya Charan Dutt Vs Haro Chandra Das Banik
Calcutta High Court · (1870) 02 CAL CK 0014
High Courts09 Feb 1870
Dinanath Das Vs Jadab Chandra Toi Paramanik
Calcutta High Court · (1870) 02 CAL CK 0009