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Calcutta High Court judgments

67,757 judgments · page 3,348 of 3,388

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High Courts22 Apr 1870Allowed

Nand Lal Sen Vs Srimati Sarasibala Debi and Another

Calcutta High Court · (1870) 04 CAL CK 0014

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High Courts22 Apr 1870

Braja Nath Kundu Chowdhry and Others Vs Gaur Narayan Mazumdar and Another

Calcutta High Court · (1870) 04 CAL CK 0003

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High Courts20 Apr 1870

Mukta Sing Vs The Queen

Calcutta High Court · (1870) 04 CAL CK 0016

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High Courts20 Apr 1870

Baboo Pukhnarayan Sing and Others Vs Baboo Tundan Sing

Calcutta High Court · (1870) 04 CAL CK 0015

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High Courts20 Apr 1870

Syed Jafer Hossein and Another Vs Sheikh Mahomed Amir and Others

Calcutta High Court · (1870) 04 CAL CK 0010

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High Courts14 Apr 1870

Channu Lal Sahu Vs Manu Lal and Others

Calcutta High Court · (1870) 04 CAL CK 0005

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High Courts09 Apr 1870

The Queen Vs Gobardhan Bhuyan

Calcutta High Court · (1870) 04 CAL CK 0011

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High Courts07 Apr 1870

Thama Sing Vs Kalidas Roy

Calcutta High Court · (1870) 04 CAL CK 0013

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High Courts07 Apr 1870

Bhadu Mahomed and Another Vs Radha Charan Bolia and Others

Calcutta High Court · (1870) 04 CAL CK 0012

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High Courts07 Apr 1870

Shahazadi Hajra Begum Vs Khaja Hossein Ali Khan

Calcutta High Court · (1870) 04 CAL CK 0007

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High Courts05 Apr 1870

Abbott Vs Abbott and Crump

Calcutta High Court · (1870) 04 CAL CK 0001

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High Courts31 Mar 1870

Srinath Mazumdar Vs Braja Nath Mazumdar

Calcutta High Court · (1870) 03 CAL CK 0005

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High Courts30 Mar 1870

Baboo Jugdeo Sing Vs Baboo Nishan Sing and Others

Calcutta High Court · (1870) 03 CAL CK 0004

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High Courts28 Mar 1870

Boley Dobey Vs Sideswar Rao Baboo Roy Kur and Others

Calcutta High Court · (1870) 03 CAL CK 0006

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High Courts28 Mar 1870

The Land Mortgage Bank of India (Credit Foncier Indien) Limited Vs Gregory Paul Mehtus.

Calcutta High Court · (1870) 03 CAL CK 0001

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High Courts24 Mar 1870

Syad Amjad Hossein Vs Kharag Sen Sahu and Another

Calcutta High Court · (1870) 03 CAL CK 0025

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High Courts23 Mar 1870

Srimati Saraswati Debi and Another Vs Nabadwip Chandra Gosain

Calcutta High Court · (1870) 03 CAL CK 0009

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High Courts23 Mar 1870

Teja Gorain and Others Vs Raol Gorain and Another

Calcutta High Court · (1870) 03 CAL CK 0003

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High Courts21 Mar 1870

Cumming and Others Vs Green and Others

Calcutta High Court · (1870) 03 CAL CK 0022

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High Courts21 Mar 1870

Hiralal Mullick Vs Matilal Mullick and Others

Calcutta High Court · (1870) 03 CAL CK 0013

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