COURT ARCHIVE
Calcutta High Court judgments
67,757 judgments · page 3,347 of 3,388
High Courts31 May 1870
Sayamalal Dutt Vs Saudamini Dasi and Others
Calcutta High Court · (1870) 05 CAL CK 0001
High Courts18 May 1870
Sridhar Deo Narayan Sing Vs Lalit Panday
Calcutta High Court · (1870) 05 CAL CK 0009
High Courts16 May 1870
Radha Pyari Debi Chowdhrain and Others Vs Nabin Chandra Chowdhry
Calcutta High Court · (1870) 05 CAL CK 0005
High Courts16 May 1870
Pyari Mohan Guho and Another Vs Abhaychandra Roy Chowdhry
Calcutta High Court · (1870) 05 CAL CK 0003
High Courts14 May 1870
The Queen Vs Ram Chandra Mookerjee
Calcutta High Court · (1870) 05 CAL CK 0012
High Courts11 May 1870Dismissed
In Re: S.M. Ganesh Sundari Debi alias Mani The Queen
Calcutta High Court · (1870) 05 CAL CK 0014
High Courts11 May 1870
Bacharam Hazra Vs Maharaja Dhiraj Mahtab Chand Roy Bahadur
Calcutta High Court · (1870) 05 CAL CK 0007
High Courts06 May 1870
Asrafannissa Begum Vs Syad Inaet Hossein
Calcutta High Court · (1870) 05 CAL CK 0010
High Courts06 May 1870
Harrihar Mandar and Another Vs Mullick Kurim Baksh
Calcutta High Court · (1870) 05 CAL CK 0002
High Courts28 Apr 1870
Mahes Chandra Chattapadhya Vs Guruprasad Roy
Calcutta High Court · (1870) 04 CAL CK 0002
High Courts26 Apr 1870
Chattar Dhari Sing Vs Mussamat Jai Bansi Kunwar
Calcutta High Court · (1870) 04 CAL CK 0006
High Courts23 Apr 1870
Ram Golam Sahi and Others Vs Har Gopal Das and Another
Calcutta High Court · (1870) 04 CAL CK 0009
High Courts23 Apr 1870
Rani Risannissa Begum Vs Mussamat Rani Khijarannissa
Calcutta High Court · (1870) 04 CAL CK 0008