COURT ARCHIVE

Calcutta High Court judgments

67,759 judgments · page 3,321 of 3,388

High Courts18 Dec 1877

The Empress and Vs Sashi Bhusan Chuckrabutty In Re: In the Matter of the Petition of Sashi Bhusan Chuckrabutty

Calcutta High Court · (1879) ILR (Cal) 623

Criminal Procedure Code, 1898 (CrPC) — Section 90Penal Code, 1860 (IPC) — Section 176

High Courts14 Dec 1877

In Re: Bhoobuneshwar Dutt

Calcutta High Court · (1878) ILR (Cal) 621

Penal Code, 1860 (IPC) — Section 173

High Courts10 Dec 1877

Gunno Singh Vs Latafut Hossain and Others

Calcutta High Court · (1878) ILR (Cal) 337

High Courts08 Dec 1877

Krishna Mohun Bose Vs Okhilmoni Dossee

Calcutta High Court · (1878) ILR (Cal) 332

Limitation Act, 1963 — Article 128, 1(13)

High Courts07 Dec 1877

Ram Lal Mookerjee Vs Mahtab Chunder Bahadoor, Maharajah of Burdwan

Calcutta High Court · (1878) ILR (Cal) 351

High Courts06 Dec 1877

Golokemoney Dabia and Others Vs Mohesh Chunder Mosa and Another

Calcutta High Court · (1878) ILR (Cal) 548

High Courts03 Dec 1877

Gossain Dass Chunder Vs Issur Chunder Nath

Calcutta High Court · (1878) ILR (Cal) 225

High Courts28 Nov 1877

Gungapersad and Others Vs Gogun Sing

Calcutta High Court · (1878) ILR (Cal) 323

High Courts28 Nov 1877

The Empress Vs Harai Mirdha and Umed Sardar

Calcutta High Court · (1878) ILR (Cal) 190

Criminal Procedure Code, 1898 (CrPC) — Section 263Penal Code, 1860 (IPC) — Section 149, 302

High Courts28 Nov 1877

Kashishwary Deby and Others Vs Gogon Manjy

Calcutta High Court · (1878) ILR (Cal) 498

High Courts27 Nov 1877

Hem Lotta Vs Sreedhone Borooa and Another

Calcutta High Court · (1878) ILR (Cal) 772

High Courts24 Nov 1877

Sham Chand Giree Vs Madhub Chunder Giree

Calcutta High Court · (1878) ILR (Cal) 244

High Courts21 Nov 1877

Kali Kishore Roy Vs Dhununjoy Roy

Calcutta High Court · (1878) ILR (Cal) 228

Civil Procedure Code, 1908 (CPC) — Section 119

High Courts10 Nov 1877

Thakur Shere Bahadur Singh Vs Thakurain Dariao Kuar

Calcutta High Court · (1878) ILR (Cal) 645

High Courts14 Sept 1877

Lill Dhary Muhton Vs Ram Lall Singh and Others

Calcutta High Court · (1878) ILR (Cal) 777

High Courts14 Sept 1877

Goluknath Misser Vs Lalla Prem Lal and Others

Calcutta High Court · (1878) ILR (Cal) 308

Contract Act, 1872 — Section 62

High Courts14 Sept 1877

The Bank of Bengal Vs M. Pogose (Window and representative of J.G. Pogose)

Calcutta High Court · (1878) ILR (Cal) 175

Contract Act, 1872 — Section 132, 134, 135, 139Evidence Act, 1872 — Section 92

High Courts12 Sept 1877

Leelanund Singh Bahadoor Vs Thakoor Munrunjun Singh and Another

Calcutta High Court · (1878) ILR (Cal) 251

Civil Procedure Code, 1908 (CPC) — Section 2, 7

High Courts12 Sept 1877

Gobind Chunder Koondoo and Others Vs Taruck Chunder Bose and Others

Calcutta High Court · (1878) ILR (Cal) 146

High Courts11 Sept 1877

Chunder Coomar Roy and Others Vs Bhogobutty Prosonno Roy and Another

Calcutta High Court · (1878) ILR (Cal) 236