High Courts21 Jun 1877
Empress on the Prosecution of Jodoonath Ghose Vs Brojonath Dey
Calcutta High Court · (1877) ILR (Cal) 425
Criminal Procedure Code, 1898 (CrPC) — Section 521
COURT ARCHIVE
Calcutta High Court judgments
67,759 judgments · page 3,323 of 3,388
High Courts21 Jun 1877
Grish Chunder Roy and Another Vs Boydonath Bag
Calcutta High Court · (1878) ILR (Cal) 26
High Courts21 Jun 1877
Kally Prosonno Hazra Vs Heera Lal Mundle
Calcutta High Court · (1877) ILR (Cal) 468
Limitation Act, 1963 — Section 20, 21
High Courts21 Jun 1877
The Empress Vs Donnelly In Re: Donnelly
Calcutta High Court · (1877) ILR (Cal) 405
Criminal Procedure Code, 1898 (CrPC) — Section 215
High Courts19 Jun 1877
Kellie Vs Fraser
Calcutta High Court · (1877) ILR (Cal) 446
Letters Patent Act, 1865 — Section 12
High Courts19 Jun 1877
Khoblall Baboo Vs Ramchunder Bose
Calcutta High Court · (1877) ILR (Cal) 435
English County Courts Act — Section 100
High Courts18 Jun 1877
Ede Vs Kanto Nath Shaw
Calcutta High Court · (1878) ILR (Cal) 221
Contract Act, 1872 — Section 37Penal Code, 1860 (IPC) — Section 464
High Courts29 May 1877
Kadumbinee Dossee Vs Koylash Kaminee Dossee and Others
Calcutta High Court · (1877) ILR (Cal) 431
High Courts22 May 1877
Januk Singh Vs Bheknarain Singh and Another
Calcutta High Court · (1877) ILR (Cal) 439
High Courts07 May 1877
The Empress Vs Halodhur Poroe and Others
Calcutta High Court · (1877) ILR (Cal) 383
Penal Code, 1860 (IPC) — Section 277
High Courts03 May 1877
The Empress Vs Joy Hari Kor
Calcutta High Court · (1877) ILR (Cal) 356
Criminal Procedure Code, 1898 (CrPC) — Section 432
High Courts02 May 1877
In Re: Bungseedhur Khettry, an Insolvent Claim of Ramlall Budree Doss
Calcutta High Court · (1877) ILR (Cal) 359
High Courts24 Apr 1877
Govind Shaw Tanti Vs Shiro Kumari Debi
Calcutta High Court · (1877) ILR (Cal) 418
High Courts23 Apr 1877
The Corporation of Calcutta Vs Bheecunram Napit alias Bheecun Napit
Calcutta High Court · (1877) ILR (Cal) 291
Criminal Procedure Code, 1898 (CrPC) — Section 147