High Courts18 Apr 1877
Bhubon Mohini Dabea Vs Chunder Mohun Roy and Others
Calcutta High Court · (1877) ILR (Cal) 389
Limitation Act, 1963 — Section 4
COURT ARCHIVE
Calcutta High Court judgments
67,758 judgments · page 3,324 of 3,388
High Courts10 Apr 1877
Choonee Lall Vs Bhimul Doss alias Lall Baboo
Calcutta High Court · (1877) ILR (Cal) 379
High Courts26 Mar 1877
The Empress Vs Jyadulla
Calcutta High Court · (1877) ILR (Cal) 436
Criminal Procedure Code, 1898 (CrPC) — Section 272
High Courts26 Mar 1877
The Empress Vs Burah and Book Singh
Calcutta High Court · (1878) ILR (Cal) 64
Councils Act, 1861 — Section 22Criminal Procedure Code, 1898 (CrPC) — Section 380Penal Code, 1860 (IPC) — Section 504
High Courts22 Mar 1877
In Re: Empress of India on the Prosecution of Malcolm
Calcutta High Court · (1877) ILR (Cal) 278
Criminal Procedure Code, 1898 (CrPC) — Section 147
High Courts16 Mar 1877
The Bank of Hindoostan, China and Japan Limited Vs Shoroshibala Debee and Another
Calcutta High Court · (1877) ILR (Cal) 311
High Courts12 Mar 1877
Watson and Co. Vs Dhonendra Chunder Mookerjee
Calcutta High Court · (1878) ILR (Cal) 7
High Courts09 Mar 1877
Kally Prosonno Ghose Vs Gocool Chunder Mitter and Another
Calcutta High Court · (1877) ILR (Cal) 296
High Courts22 Feb 1877
Dhonessur Kooer Vs Roy Gooder Sahoy
Calcutta High Court · (1877) ILR (Cal) 337
High Courts21 Feb 1877
Soudaminey Dossee Vs Jogesh Chunder Dutt and Others
Calcutta High Court · (1877) ILR (Cal) 262
High Courts20 Feb 1877
The Empress of India Vs Diljour Misser
Calcutta High Court · (1877) ILR (Cal) 226
General Clauses Act, 1868 — Section 6
High Courts20 Feb 1877
In Re: Chunder Nath Sen and Another
Calcutta High Court · (1877) ILR (Cal) 293
Criminal Procedure Code, 1898 (CrPC) — Section 518
High Courts29 Jan 1877
Janokee Debea Vs Gopaul Acharjea and Another
Calcutta High Court · (1877) ILR (Cal) 365
High Courts22 Jan 1877
The Empress Vs Dwarkanath Chowdhry and Another
Calcutta High Court · (1877) ILR (Cal) 399
Stamp Act, 1899 — Section 29
High Courts18 Jan 1877
Mackintosh Vs Hunt
Calcutta High Court · (1877) ILR (Cal) 202
Contract Act, 1872 — Section 74
High Courts18 Jan 1877
The Empress of India Vs Judoonath Gangooly
Calcutta High Court · (1877) ILR (Cal) 274
Criminal Procedure Code, 1898 (CrPC) — Section 272
High Courts17 Jan 1877
Boonjad Mathoor and Others Vs Nathoo Shahoo
Calcutta High Court · (1878) ILR (Cal) 376
High Courts11 Jan 1877
Nirmul Chandra Mookerjee and Another Vs Doyal Nath Bhuttacharjee and Others
Calcutta High Court · (1877) ILR (Cal) 130
High Courts01 Jan 1877
Ram Rotton Mundul Vs Netro Kally Dassee and Another
Calcutta High Court · (1879) ILR (Cal) 339
Criminal Procedure Code, 1898 (CrPC) — Section 530