High Courts03 Jul 1876
Ram Needhee Koondoo Vs Rajah Rudhoo Nath Narain Mullo and Another
Calcutta High Court · (1876) ILR (Cal) 457
COURT ARCHIVE
Calcutta High Court judgments
67,757 judgments · page 3,326 of 3,388
High Courts01 Jul 1876
Miller Vs The Administrator-General of Bengal
Calcutta High Court · (1876) ILR (Cal) 412
Succession Act, 1865 — Section 4
High Courts28 Jun 1876
Manessur Dass and Another Vs The Collector and Municipal Commissioners of Chapra
Calcutta High Court · (1876) ILR (Cal) 410
High Courts28 Jun 1876
Desputty Singh Baijnath Shahai and Others Vs Desputty Singh
Calcutta High Court · (1877) ILR (Cal) 209
High Courts19 Jun 1876
Johurra Bibee Vs Sreegopal Misser and Others
Calcutta High Court · (1876) ILR (Cal) 470
High Courts15 Jun 1876
Shona Malee Pat Mahadai Vs Adhiranee Narain Coomary and Biddya Dhur
Calcutta High Court · (1876) ILR (Cal) 365
High Courts15 Jun 1876
The Queen Vs Bholanath Sen
Calcutta High Court · (1877) ILR (Cal) 23
Criminal Procedure Code, 1898 (CrPC) — Section 297
High Courts10 Jun 1876
In Re: Pursooram Borooah
Calcutta High Court · (1877) ILR (Cal) 118
Criminal Procedure Code, 1898 (CrPC) — Section 222
High Courts10 Jun 1876
Ramdoyal Khan and Others Vs Ajoodhia Ram Khan and Others
Calcutta High Court · (1877) ILR (Cal) 1
Civil Procedure Code, 1908 (CPC) — Section 139, 141
High Courts07 Jun 1876
Luchmi Dai Koori Vs Asman Sing and Others
Calcutta High Court · (1877) ILR (Cal) 213
High Courts02 Jun 1876
Debi Dutt Sahoo Vs Subodra Bibee and Others
Calcutta High Court · (1877) ILR (Cal) 284
High Courts22 May 1876
Nocoor Chunder Bose Vs Kally Coomar Ghose
Calcutta High Court · (1876) ILR (Cal) 328
High Courts16 May 1876
Harris Vs Harris and Koylas Chunder Bandopadia
Calcutta High Court · (1876) ILR (Cal) 286
Succession Act, 1925 — Section 7
High Courts16 May 1876
Bhuggobutty Dossee Vs Shamachurn Bose and Others
Calcutta High Court · (1876) ILR (Cal) 338
High Courts02 May 1876
The Delhi and London Bank Vs Wordie and Others
Calcutta High Court · (1876) ILR (Cal) 250
High Courts13 Apr 1876
The Queen on the Prosecution on Morad Ali Vs Hadjee Jeebun Bux
Calcutta High Court · (1876) ILR (Cal) 355
High Courts10 Apr 1876
Sham Churn Auddy Vs Tariney Churn Banerjee
Calcutta High Court · (1876) ILR (Cal) 422
Limitation Act, 1963 — Section 27
High Courts10 Apr 1876
The Queen Vs Hurribole Chunder Ghose
Calcutta High Court · (1876) ILR (Cal) 207
Evidence Act, 1872 — Section 167, 25, 26