High Courts16 Feb 1878
The Collector of Jessore Vs Hurrish Chunder Roy
Calcutta High Court · (1878) ILR (Cal) 713
COURT ARCHIVE
Calcutta High Court judgments
67,759 judgments · page 3,319 of 3,388
High Courts12 Feb 1878
The Empress Vs Amiruddeen
Calcutta High Court · (1878) 02 CAL CK 0009
Penal Code, 1860 (IPC) — Section 217
High Courts12 Feb 1878
The Empress on the Prosecution of Johardi Sheik Vs Hematulla
Calcutta High Court · (1878) 02 CAL CK 0003
Criminal Procedure Code, 1898 (CrPC) — Section 215
High Courts11 Feb 1878
In Re: Umbica Nundun Biswas (an Insolvent)
Calcutta High Court · (1878) 02 CAL CK 0017
Provincial Insolvency Act, 1920 — Section 26
High Courts11 Feb 1878
Hemendro Coomar Mullick Vs Rajendrolall Moonshee and Another
Calcutta High Court · (1878) ILR (Cal) 354
Contract Act, 1872 — Section 43
High Courts11 Feb 1878
Mothoormohun Roy Vs The Bank of Bengal
Calcutta High Court · (1878) 02 CAL CK 0014
High Courts11 Feb 1878
Manick Chunder Dutt Vs Bhuggobutty Dossee
Calcutta High Court · (1878) 02 CAL CK 0012
High Courts05 Feb 1878
Sajidabanoo Vs Mahomed Arshad Chowdhry
Calcutta High Court · (1878) ILR (Cal) 703
High Courts05 Feb 1878
Bussun Lall Shookul Vs Chundee Dass and Others
Calcutta High Court · (1879) ILR (Cal) 692
High Courts31 Jan 1878
Chunder Caunt Mookerjee Vs Jodoonath Khan and Another
Calcutta High Court · (1878) 01 CAL CK 0023
High Courts31 Jan 1878
In Re: In the Matter of the Empress
Calcutta High Court · (1879) ILR (Cal) 570
Criminal Procedure Code, 1898 (CrPC) — Section 231, 471, 472
High Courts24 Jan 1878
Gocool Chunder Chowdhry and Another Vs Koonj Behary Chowdhry and Others
Calcutta High Court · (1878) ILR (Cal) 616
High Courts24 Jan 1878
The Empress on the Prosecution of Michell Vs Joggessur Mochi
Calcutta High Court · (1878) 01 CAL CK 0002
Contract Act, 1872 — Section 76Criminal Procedure Code, 1898 (CrPC) — Section 418
High Courts19 Jan 1878
Hurropersaud Roy and Another Vs Shamapersaud Roy and Others
Calcutta High Court · (1878) ILR (Cal) 654
High Courts18 Jan 1878
Prosunno Coomaree Debea and Another Vs Sheikh Rutton Bepary and Others
Calcutta High Court · (1878) ILR (Cal) 696
High Courts18 Jan 1878
Heera Lall Pramanick and Others Vs Barikunnissa Bibee
Calcutta High Court · (1878) 01 CAL CK 0011
Evidence Act, 1872 — Section 101