High Courts17 Jan 1878
The Empress on the Prosecution of Ram Manikya Chakrobutty and Others Vs Dononjoy Baraj
Calcutta High Court · (1878) ILR (Cal) 540
Criminal Procedure Code, 1898 (CrPC) — Section 453
COURT ARCHIVE
Calcutta High Court judgments
67,759 judgments · page 3,320 of 3,388
High Courts16 Jan 1878
Hurro Soonderee Dossee Vs Nilkunto Dey
Calcutta High Court · (1878) 01 CAL CK 0021
High Courts11 Jan 1878
Gopal Chand Marwaree Vs Thakurani Mohakoom Kooaree and Another
Calcutta High Court · (1878) ILR (Cal) 314
High Courts11 Jan 1878
Unnoda Prasad Roy Vs Sheikh Koorpan Ally
Calcutta High Court · (1878) ILR (Cal) 519
Limitation Act, 1963 — Article 214
High Courts11 Jan 1878
Parbutty Dossee Vs Poran Sookh Chunder and Others
Calcutta High Court · (1878) ILR (Cal) 612
Specific Relief Act, 1877 — Section 42
High Courts11 Jan 1878
Gobind Ram Marwary Vs Mathoora Sabooya and Others
Calcutta High Court · (1878) ILR (Cal) 339
High Courts11 Jan 1878
Jonmenjoy Mullick Vs Doss Money Dossee
Calcutta High Court · (1878) ILR (Cal) 364
High Courts10 Jan 1878
Shib Narain Shaha and Another Vs Bipin Behary Biswas and Another
Calcutta High Court · (1878) 01 CAL CK 0019
High Courts09 Jan 1878
Birchunder Manickya Vs Hurrish Chunder Dass
Calcutta High Court · (1878) 01 CAL CK 0016
High Courts09 Jan 1878
Parbutty Nath Roy Chowdhry and Others Vs Mudho Paroe and Others
Calcutta High Court · (1878) ILR (Cal) 276
Limitation Act, 1963 — Article 145, 27
High Courts09 Jan 1878
The Empress Vs Thacoor Dyal Sing and Another
Calcutta High Court · (1878) ILR (Cal) 320
High Courts09 Jan 1878
Holodhur Pal Vs Ekram Mundul and Others
Calcutta High Court · (1878) ILR (Cal) 271
High Courts09 Jan 1878
Radhica Prosonno Chunder Vs Zoolfun Bibee
Calcutta High Court · (1878) ILR (Cal) 561
High Courts07 Jan 1878
Chunder Sekhur Mookerjee and Others Vs The Collector of Midnapore on the part of the Government
Calcutta High Court · (1878) 01 CAL CK 0022
High Courts04 Jan 1878
Sobha Bibee Vs Mirza Sakhamut Ali and Others
Calcutta High Court · (1878) 01 CAL CK 0007
High Courts21 Dec 1877
In Re: Thomson''s Policy
Calcutta High Court · (1878) ILR (Cal) 348
Stamp Act, 1899 — Article 15, 34, 41
High Courts21 Dec 1877
Chutterdharee Lall Vs Rambelashee Koer and Others
Calcutta High Court · (1878) ILR (Cal) 319