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1 paragraphs · 18 words
Kemp, J.—Who was of opinion that the cases quoted conclusively showed that an appeal could not be maintained.
High CourtsDivision Bench(1878) 01 CAL CK 0008
Bhyrub Chunder vs Golap Coomary
Calcutta High Court · Decided on 10 January 1878 · Citation: (1878) ILR (Cal) 518
- HON’BLE JUDGES
- Morris, J · Kemp, J