High Courts13 Apr 1878
Dorab Ally Khan Vs The Executors of Khajah Moheeoodeen
Calcutta High Court · (1878) ILR (Cal) 806
COURT ARCHIVE
Calcutta High Court judgments
67,759 judgments · page 3,317 of 3,388
High Courts10 Apr 1878
Mothooranath Chuttopadhya Vs Kristokumar Ghose and Others
Calcutta High Court · (1879) ILR (Cal) 369
Contract Act, 1872 — Section 69
High Courts10 Apr 1878
Syud Mahomet Hossein and Others Vs Hadzi Abdullah and Others
Calcutta High Court · (1878) ILR (Cal) 727
High Courts09 Apr 1878
The Administrator-General of Bengal Vs Apcar
Calcutta High Court · (1878) ILR (Cal) 553
High Courts05 Apr 1878
Ram Tarrun Koondoo Vs Hossein Buksh
Calcutta High Court · (1878) ILR (Cal) 785
Civil Procedure Code, 1908 (CPC) — Section 7
High Courts05 Apr 1878
Hasoon Arra Begum and Another Vs Jawadoonnissa Satooda Khandan and Others
Calcutta High Court · (1879) ILR (Cal) 29
High Courts04 Apr 1878
Mahomed Ibrahim and Others Vs M.B. Morrison
Calcutta High Court · (1880) ILR (Cal) 36
High Courts04 Apr 1878
Koylash Chunder Dass Vs Boykoonto Nath Chundra and Others
Calcutta High Court · (1878) ILR (Cal) 619
High Courts02 Apr 1878
Mothoora Mohun Roy Vs Peary Mohun Shaw
Calcutta High Court · (1879) ILR (Cal) 259
Stamp Act, 1899 — Section 19, 20, 5
High Courts01 Apr 1878
Harasatoollah and Others Vs Brojonath Ghose
Calcutta High Court · (1878) ILR (Cal) 730
Civil Procedure Code, 1877 — Section 318, 319Limitation Act, 1963 — Article 165(II)
High Courts01 Apr 1878
Panchcowrie Mull and Others Vs Chumroolall and Others
Calcutta High Court · (1878) ILR (Cal) 564
High Courts01 Apr 1878
Dwarkanath Bysack and Another Vs Burroda Persaud Bysack
Calcutta High Court · (1879) ILR (Cal) 443
High Courts29 Mar 1878
Ubilack Rai and Others Vs Dallial Rai and Others
Calcutta High Court · (1878) ILR (Cal) 557
Evidence Act, 1872 — Section 90
High Courts27 Mar 1878
The Empress on the Prosecution of Denonath Ghattack Vs Rajcoomar Singh and Another
Calcutta High Court · (1878) ILR (Cal) 573
Criminal Procedure Code, 1898 (CrPC) — Section 530Penal Code, 1860 (IPC) — Section 23, 425, 99
High Courts25 Mar 1878
Deo Narain Singh and Another Vs Lal Sahoo
Calcutta High Court · (1878) ILR (Cal) 781
High Courts22 Mar 1878
Jogender Nath Paul Vs Ram Coomar Paul
Calcutta High Court · (1879) ILR (Cal) 56
High Courts22 Mar 1878
The Empress Vs Kudrutoollah and Others
Calcutta High Court · (1878) 03 CAL CK 0006
Criminal Procedure Code, 1898 (CrPC) — Section 4
High Courts21 Mar 1878
Suddurtonnessa and Another Vs Majada Khaton and Another
Calcutta High Court · (1878) ILR (Cal) 694