High Courts13 May 1878
Jungle Singh Vs Khoob Lall and Another
Calcutta High Court · (1878) ILR (Cal) 788
COURT ARCHIVE
Calcutta High Court judgments
67,759 judgments · page 3,316 of 3,388
High Courts13 May 1878
Roy Lutchmeeput Singh Vs Assamathem Nessa Bibee
Calcutta High Court · (1879) ILR (Cal) 142
High Courts11 May 1878
Kaliprosad Rai Vs Meher Chandro Roy and Others
Calcutta High Court · (1879) ILR (Cal) 222
High Courts10 May 1878
The Empress Vs Mohim Chunder Rai and Another
Calcutta High Court · (1878) ILR (Cal) 765
Criminal Procedure Code, 1898 (CrPC) — Section 233
High Courts10 May 1878
Kanye Lall Ruj and Another Vs Kangal Chandra Ruj
Calcutta High Court · (1879) ILR (Cal) 69
High Courts10 May 1878
Soonder Narain Vs Bennud Ram and Others
Calcutta High Court · (1879) ILR (Cal) 76
High Courts09 May 1878
Purran Chunder Ghose Vs Mutty Lall Ghose Jahira
Calcutta High Court · (1879) ILR (Cal) 50
Limitation Act, 1963 — Section 6
High Courts08 May 1878
Nittyanund Nundy and Others Vs Joykisto Cowar
Calcutta High Court · (1878) ILR (Cal) 738
Contract Act, 1872 — Section 247
High Courts02 May 1878
Prosunno Coomar Sircar and Others Vs Ram Coomar Parooey
Calcutta High Court · (1879) ILR (Cal) 53
High Courts01 May 1878
Tirthanund Thakoor Vs Mutty Lall Misser
Calcutta High Court · (1878) ILR (Cal) 774
High Courts30 Apr 1878
In Re: Chumman Shah and Another
Calcutta High Court · (1878) ILR (Cal) 756
Criminal Procedure Code, 1898 (CrPC) — Section 324
High Courts30 Apr 1878
Sufferuddin Vs Ibrahim
Calcutta High Court · (1878) ILR (Cal) 755
Criminal Procedure Code, 1898 (CrPC) — Section 50, 530
High Courts30 Apr 1878
In Re: Troylokhanath Biswas and Ram Churn Biswas
Calcutta High Court · (1878) ILR (Cal) 742
Criminal Procedure Code, 1898 (CrPC) — Section 135
High Courts25 Apr 1878
Hurro Lall Sircar and Others Vs Mohima Chunder Dey Sircar and Others
Calcutta High Court · (1878) ILR (Cal) 769
High Courts25 Apr 1878
The New Beerbhoom Coal Co. Vs Buloram Mahata and Others
Calcutta High Court · (1880) ILR (Cal) 175
Limitation Act, 1963 — Article 113
High Courts18 Apr 1878
In Re: The Empress
Calcutta High Court · (1878) ILR (Cal) 623
Criminal Procedure Code, 1898 (CrPC) — Section 263, 464Penal Code, 1860 (IPC) — Section 322
High Courts16 Apr 1878
The Empress Vs Gangadhur Bhunjo and Others
Calcutta High Court · (1878) ILR (Cal) 622
Stamp Act, 1899 — Section 43
High Courts16 Apr 1878
Petambar Baboo and Another Vs Nilmony Singh Deo and Others
Calcutta High Court · (1878) ILR (Cal) 794