COURT ARCHIVE

Calcutta High Court judgments

64,043 judgments · page 326 of 3,203

High Courts27 Aug 2019Dismissed

Sk. Rabiual Rahaman Vs Najma Bibi And Others

Calcutta High Court · (2019) 08 CAL CK 0285

West Bengal Acquisition Of Homestead Land For Agricultural Labourers, Artisans And Fishermen Act, 1975 — Section 7West Bengal Land Reforms Act, 1955 — Section 51C

High Courts27 Aug 2019Dismissed

M/s. Akash Ganga Dealcomm Pvt. Ltd Vs Ganesh Real Estate Pvt. Ltd. & Ors

Calcutta High Court · (2019) 08 CAL CK 0284

Limitation Act, 1963 — Section 5

High Courts27 Aug 2019Dismissed

Basudeb Ghosh Vs State Of West Bengal

Calcutta High Court · (2019) 08 CAL CK 0283

Code Of Criminal Procedure, 1973 — Section 100(4), 161, 164, 174, 313Indian Penal Code, 1860 — Section 302, 304IIEvidence Act, 1872 — Section 27, 157, 118

High Courts27 Aug 2019Allowed

Md. Sajid Khan & Ors Vs M/s. Ashutosh Roy Prafulla Kumar Roy & Ors

Calcutta High Court · (2019) 08 CAL CK 0080

Code Of Civil Procedure, 1908 — Order 6 Rule 17

High Courts27 Aug 2019Allowed/Disposed Off

Lisa Banerjee (Dasgupta) Vs State Of West Bengal & Ors

Calcutta High Court · (2019) 08 CAL CK 0079

Constitution Of India, 1950 — Article 226

High Courts27 Aug 2019Allowed

Shyam Sundar Chatterjee & Anr Vs Tarak Nath Chatterjee

Calcutta High Court · (2019) 08 CAL CK 0078

High Courts27 Aug 2019Dismissed

Khazana Projects & Industries Pvt. Ltd Vs Indian Oil Corporation Ltd

Calcutta High Court · (2019) 08 CAL CK 0077

Arbitration And Conciliation Act, 1996 — Section 2(1)(e), 2(1)(e)(i), 8, 9, 11, 11(6), 17, 34, 34(3), 37, 42, 43Code Of Civil Procedure, 1908 — Section 15, 16, 17, 18, 19, 20, 20(c), 21Limitation Act, 1963 — Section 14

High Courts26 Aug 2019Allowed/Dismissed/ Disposed Of

SARAF Agencies Pvt. Ltd Vs Kanoria Jute & Industries Limited

Calcutta High Court · (2019) 08 CAL CK 0282

High Courts26 Aug 2019Disposed Of

Gouri Prasad Goenka Vs State Bank Of India And Anr

Calcutta High Court · (2019) 08 CAL CK 0281

High Courts26 Aug 2019Disposed Of

Biswanath Mitter Vs K. C. Basu

Calcutta High Court · (2019) 08 CAL CK 0280

High Courts26 Aug 2019

Unilever Plc & Anr Vs Royal Ice Cream

Calcutta High Court · (2019) 08 CAL CK 0279

High Courts26 Aug 2019

Hindustan Unilever Limited Vs Vinod Harde

Calcutta High Court · (2019) 08 CAL CK 0278

High Courts26 Aug 2019Disposed Of

State Of West Bengal And Ors Vs Ganesh Real Estate Private Limited

Calcutta High Court · (2019) 08 CAL CK 0277

Code Of Civil Procedure, 1908 — Order 2 Rule 2

High Courts26 Aug 2019Disposed Of

Satikanta Guha Foundation Vs Union Of India & Ors

Calcutta High Court · (2019) 08 CAL CK 0276

National Institutes Of Technology (Amendment) Act, 2012 — Section 6(2)

High Courts26 Aug 2019Disposed Of

Sanat Kumar Sen Vs State Of West Bengal & Ors

Calcutta High Court · (2019) 08 CAL CK 0275

Management Of Recognized Non Government Institution (Aided And Unaided) Rules, 1969 — Rule 11(1)

High Courts26 Aug 2019Disposed Of

Secretary And Curator, Victoria Memorial Hall Vs Ravi Prakash Gautam & Ors

Calcutta High Court · (2019) 08 CAL CK 0274

Victoria Memorial Act, 1903 — Section 6(1)

High Courts26 Aug 2019Disposed Of

Gafur Ali & Anr Vs State Of West Bengal & Ors

Calcutta High Court · (2019) 08 CAL CK 0273

Code Of Criminal Procedure, 1973 — Section 156(3), 164

High Courts26 Aug 2019Disposed Of

Diptendu Bikash Bairagi & Ors Vs State Of West Bengal & Others

Calcutta High Court · (2019) 08 CAL CK 0272

Evidence Act, 1872 — Section 3, 4, 32, 35Municipal Act, 1995 — Section 18(3), 51(A), 51(3), 55(b)Code Of Civil Procedure, 1908 — Order 6 Rule 4

High Courts26 Aug 2019

Hindustan Unilever Limited Vs Rohit Singh

Calcutta High Court · (2019) 08 CAL CK 0081

High Courts26 Aug 2019Disposed Off

Annu Sharma Vs Sanjay Sharma

Calcutta High Court · (2019) 08 CAL CK 0076

Code Of Civil Procedure, 1908 — Section 24Hindu Marriage Act, 1955 — Section 19