High Courts28 Aug 2019Disposed Of
Tara Shankar Kumar Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 08 CAL CK 0245
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 325 of 3,203
High Courts28 Aug 2019Disposed Of
South Bengal State Transport Corporation & Ors Vs Uttam Saha & Ors
Calcutta High Court · (2019) 08 CAL CK 0244
High Courts28 Aug 2019Dismissed
Ananda Kumar Ghosh Vs Durgapur Projects Limited & Ors
Calcutta High Court · (2019) 08 CAL CK 0243
High Courts28 Aug 2019Allowed
Tapas Kumar Mondal Vs Ranajit Mondal & Ors
Calcutta High Court · (2019) 08 CAL CK 0242
Code Of Civil Procedure, 1908 — Order 6 Rule 17
High Courts28 Aug 2019Disposed Of
BP Company Limited Thika Shramik Union & Anr Vs Union Of India & Ors
Calcutta High Court · (2019) 08 CAL CK 0241
Industrial Disputes Act, 1947 — Section 12Constitution Of India, 1950 — Article 226
High Courts28 Aug 2019Disposed Of
Bimal Kanti Mistri Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 08 CAL CK 0240
High Courts28 Aug 2019Dismissed
Tamima Nasrin Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 08 CAL CK 0239
High Courts28 Aug 2019Allowed
Belley Sankarpur Rajib Gandhi Memorial Ayurvedic College & Hospital & Anr Vs Union Of India & Ors
Calcutta High Court · (2019) 08 CAL CK 0238
High Courts28 Aug 2019Disposed Of
Chandrakala Santhalia Alias Agarwal Vs National Insurance Co. Ltd. & Anr
Calcutta High Court · (2019) 08 CAL CK 0237
Motor Vehicles Act, 1988 — Section 166Constitution Of India, 1950 — Article 141
High Courts28 Aug 2019Disposed Of
Jahangir Laskar And Others Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 08 CAL CK 0236
Indian Penal Code, 1860 — Section 34, 302Code Of Criminal Procedure, 1973 — Section 39
High Courts28 Aug 2019
Bikash Chandra Sinha Vs Contai Co-Operative Bank Ltd. & Ors
Calcutta High Court · (2019) 08 CAL CK 0083
Indian Penal Code, 1860 — Section 120B, 406, 409, 420, 468, 471Code Of Criminal Procedure, 1973 — Section 160
High Courts28 Aug 2019Allowed
Tanmay Datta Vs United Bank Of India And Others
Calcutta High Court · (2019) 08 CAL CK 0082
Indian Penal Code, 1860 — Section 409, 420, 468Code Of Criminal Procedure, 1973 — Section 173Constitution Of India, 1950 — Article 142, 226
High Courts27 Aug 2019Disposed Of
Eskag Sanjeevani Pvt. Ltd. & Anr Kolkata Municipal Corporation & Ors
Calcutta High Court · (2019) 08 CAL CK 0293
Kolkata Municipal Corporation Act, 1980 — Section 400(1), 416
High Courts27 Aug 2019Disposed Of
Bakelite Hylam Limited Vs Narottam Investments & Trading Co Ltd
Calcutta High Court · (2019) 08 CAL CK 0292
Sick Industrial Companies (Special Provisions) Act, 1985 — Section 17, 18, 22(1)Indian Contract Act, 1872 — Section 25
High Courts27 Aug 2019Disposed Of
Suniti Raha & Anr Vs Protima Raha (Tarafder) & Ors
Calcutta High Court · (2019) 08 CAL CK 0291
High Courts27 Aug 2019Disposed Of
Tarak Nath Halder And Others Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 08 CAL CK 0290
High Courts27 Aug 2019Dismissed
Dakshineswar Auto Rickshaw Union Dunlop-Bally Via Dakshineswar & Ors Vs State Of West Bengal & Anr
Calcutta High Court · (2019) 08 CAL CK 0289
High Courts27 Aug 2019Disposed Of
Sagar Chakraborty Vs State Of West Bengal & Others
Calcutta High Court · (2019) 08 CAL CK 0288
High Courts27 Aug 2019Allowed
Moumita Nath @ Karmakar Vs Sanku Nath
Calcutta High Court · (2019) 08 CAL CK 0287
Code Of Civil Procedure, 1908 — Section 24, 25Code Of Criminal Procedure, 1973 — Section 125Indian Penal Code, 1860 — Section 498A
High Courts27 Aug 2019Disposed Of
Prabir Kumar Paul & Ors Vs Jyoti Prakash Pal & Ors
Calcutta High Court · (2019) 08 CAL CK 0286
West Bengal Town And Country (Planning And Development) Act, 1979 — Section 46, 52, 53Contempt Of Courts Act, 1971 — Section 2(d)(ii)(iii)