High Courts29 Aug 2019Disposed Of

India Brewary & Distillery Ltd Vs Shaw Wallace & Company Ltd

Calcutta High Court · (2019) 08 CAL CK 0298

Code Of Civil Procedure, 1908 — Section 27, Order 5 Rule 17, Order 5 Rule 18, Order 5 Rule 19, Order 5 Rule 20, Order 5 Rule 20(3), Order 9 Rule 6, Order 9 Rule 13Recovery Of Debts Due To Banks And Financial Institutions Act, 1993 — Section 22(2)(g)
High Courts29 Aug 2019Allowed

State Vs A.Maheshwar Rao And Others

Calcutta High Court · (2019) 08 CAL CK 0084

Prevention Of Corruption Act, 1988 — Section 13(b), 13(1)(d), 13(2)Indian Penal Code, 1860 — Section 120B, 420Limitation Act, 1963 — Section 5
High Courts28 Aug 2019Disposed Of

Alok Nath Chandra Vs State Bank Of India & Ors

Calcutta High Court · (2019) 08 CAL CK 0246

Banking Regulation Act, 1949 — Section 45ZABanking Company (Nomination Rules, 1985) — Rule 2BCode Of Civil Procedure, 1908 — Order 6 Rule 1, Order 6 Rule 2, Order 7 Rule 14(1), Order 13 Rule 1(1), Order 13 Rule 3