High Courts21 Aug 2019Dismissed
Usha Biswas & Anr Vs Antara Acharya & Ors
Calcutta High Court · (2019) 08 CAL CK 0262
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 328 of 3,203
High Courts21 Aug 2019Disposed Of
West Bengal College Service Commission Through Its Chairman & Anr Vs Sanjib Mukhopadhyay & Ors
Calcutta High Court · (2019) 08 CAL CK 0261
High Courts21 Aug 2019Disposed Of
Madhuri Samanta Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 08 CAL CK 0260
Code Of Criminal Procedure, 1973 — Section 125Indian Penal Code, 1860 — Section 406
High Courts21 Aug 2019Disposed Of
Rabindranath Das Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 08 CAL CK 0259
High Courts21 Aug 2019Disposed Of
Rinku Basu Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 08 CAL CK 0258
Constitution Of India, 1950 — Article 226
High Courts21 Aug 2019Dismissed
Tapan Bhattacharyya And Others Vs Dipankar Saha And Others
Calcutta High Court · (2019) 08 CAL CK 0257
High Courts21 Aug 2019Dismissed
Pearlescent Meritech Pvt. Ltd. & Anr Vs Union Of India & Ors
Calcutta High Court · (2019) 08 CAL CK 0256
Andaman And Nicobar Islands Land Revenue And Land Reforms Regulation, 1966 — Regulation 28, 28(d)
High Courts21 Aug 2019Allowed
Bimal Kumar Modi Vs Union Of India & Ors
Calcutta High Court · (2019) 08 CAL CK 0235
Foreign Trade (Development And Regulation) Act, 1992 — Section 5Customs Act, 1962 — Section 111(d), 111(l)
High Courts21 Aug 2019Disposed Of
Rasoi Ltd. & Anr Vs Union Of India & Ors
Calcutta High Court · (2019) 08 CAL CK 0234
Central Excise Rules, 1944 — Rule 57A(1), 57K, 57P, 174
High Courts21 Aug 2019Disposed Of
Uma Adhikari Vs State Of West Bengal And Others
Calcutta High Court · (2019) 08 CAL CK 0233
High Courts21 Aug 2019Disposed Of
Parijat Baur Vs State Of West Bengal And Others
Calcutta High Court · (2019) 08 CAL CK 0232
High Courts21 Aug 2019Allowed
Shew Vallab Bangur & Shree Ballabh Bangur Vs Kedar Nath Sen & Ors
Calcutta High Court · (2019) 08 CAL CK 0231
Specific Relief Act, 1963 — Section 6
High Courts21 Aug 2019Allowed
Almas Sk. @ Almach Sekh Vs Felujan Bewa & Anr
Calcutta High Court · (2019) 08 CAL CK 0230
Maintenance And Welfare Of Parents And Senior Citizens Act, 2007 — Section 5, 16, 23, 23(1)Protection Of Women From Domestic Violence Act, 2005 — Section 23West Bengal Maintenance And Welfare Of Parents And Senior Citizen Rules, 2008 — Rule 4(1)
High Courts21 Aug 2019Disposed Of
Amal Boral Vs Debasish Paul & Anr
Calcutta High Court · (2019) 08 CAL CK 0229
West Bengal Premises Tenancy Act, 1997 — Section 7(1), 7(1)(a), 7(2), 21(1), 21(2)Limitation Act, 1963 — Section 5
High Courts21 Aug 2019Disposed Of
Pramod Kumar Jhunjhunwala Anr Vs Girdhari Lal Goenka
Calcutta High Court · (2019) 08 CAL CK 0228
Code Of Criminal Procedure, 1973 — Section 200, 202, 204, 482
High Courts21 Aug 2019Disposed Of
Baby Saha Vs Authorised Officer, Bank Of India & Ors
Calcutta High Court · (2019) 08 CAL CK 0227
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 8(6), 13(2), 13(4), 13(5), 13(8), 14, 17, 18Security Interest (Enforcement) Rules 2002 — Rule 8(1), 8(2)Code Of Civil Procedure, 1908 — Order 21 Rule 92, Order 34 Rule 5
High Courts21 Aug 2019Allowed
Price Waterhouse And Anr Vs Commissioner Of Income Tax, Kolkata-XIX & Ors
Calcutta High Court · (2019) 08 CAL CK 0226
Income Tax Act, 1961 — Section 92EConstitution Of India, 1950 — Article 226
High Courts21 Aug 2019Disposed Of
Wellworth Vanijya Private Limited Vs Official Liquidator, High Court, Calcutta
Calcutta High Court · (2019) 08 CAL CK 0225
Companies Act, 2013 — Section 446(2)
High Courts21 Aug 2019
Vodafone Idea Limited Vs Saregama India Limited & Anr
Calcutta High Court · (2019) 08 CAL CK 0224
Copyright Act, 1957 — Section 13(1)(a), 14, 17, 18, 38, 38A, 38BConstitution Of India, 1950 — Article 133(1)
High Courts21 Aug 2019
Rigveda Maritime Pvt. Ltd And Others Vs O & P Interested In Vessel M.V. Vsevolod Beletskiy And Anr
Calcutta High Court · (2019) 08 CAL CK 0223