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Calcutta High Court judgments

67,773 judgments · page 3,258 of 3,389

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High Courts14 Aug 1884

The Government of Bengal Vs Parmeshur Mullick

Calcutta High Court · (1884) ILR (Cal) 1029

Criminal Procedure Code, 1898 (CrPC) — Section 417
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High Courts08 Aug 1884

Nuddyar Chand Shaha and Others Vs Gobind Chunder Guha

Calcutta High Court · (1884) ILR (Cal) 1092

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High Courts08 Aug 1884

Ram Ranjan Chakravarti Vs A.B. Miller, Offg. Receiver of the High Court (in respect of the Estate of Khettermoni Dassee)

Calcutta High Court · (1884) ILR (Cal) 1014

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High Courts31 Jul 1884

Jeebunkisto Roy and Another Vs Shib Chunder Das

Calcutta High Court · (1884) ILR (Cal) 1027

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High Courts30 Jul 1884

The Queen-Empress Vs Grees Chunder Banerjee

Calcutta High Court · (1884) ILR (Cal) 1024

Criminal Procedure Code, 1898 (CrPC) — Section 289
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High Courts30 Jul 1884

Rameshwar Mandal Vs Ram Chand Roy and Another

Calcutta High Court · (1884) ILR (Cal) 1033

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High Courts30 Jul 1884

Ram Chand Sen Vs Audaito Sen and Srinath Sen

Calcutta High Court · (1884) ILR (Cal) 1054

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High Courts30 Jul 1884

Hajon Manick Vs Bur Singh

Calcutta High Court · (1885) ILR (Cal) 17

Succession Act, 1925 — Section 5
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High Courts30 Jul 1884

Nundo Pershad Thakur Vs Gopal Thakur

Calcutta High Court · (1884) ILR (Cal) 1008

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High Courts30 Jul 1884

Ram Pershad Chowdry and Others Vs Jokhoo Roy and Another

Calcutta High Court · (1884) ILR (Cal) 1003

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High Courts30 Jul 1884

Gunga Pershad and Another Vs Jeo Lal Singh and Others

Calcutta High Court · (1884) ILR (Cal) 996

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High Courts28 Jul 1884

Raja of Faridkot Vs Gurdyal Singh

Calcutta High Court · (1895) ILR (Cal) 222

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High Courts23 Jul 1884

Remfry Vs DePenning and Another

Calcutta High Court · (1884) ILR (Cal) 929

Administrator Generals Act, 1963 — Section 35
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High Courts22 Jul 1884

Nasib Kooer and Others Vs Isree Pershad Singh and Another

Calcutta High Court · (1884) ILR (Cal) 1017

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High Courts22 Jul 1884

Queen-Empress Vs Autal Muchi

Calcutta High Court · (1884) ILR (Cal) 1026

Criminal Procedure Code, 1898 (CrPC) — Section 510
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High Courts22 Jul 1884

Mullick Abdool Guffoor and Another Vs Muleka and Others

Calcutta High Court · (1884) ILR (Cal) 1112

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High Courts21 Jul 1884

Queen-Empress Vs Mathews

Calcutta High Court · (1884) ILR (Cal) 1022

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High Courts15 Jul 1884

Ranjit Singh and Others Vs Bunwari Lal Sahu and Others

Calcutta High Court · (1884) ILR (Cal) 993

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High Courts08 Jul 1884

Eugene Pogose by her next friend, P.N. Pogose Vs The Delhi and London Banking Co. Ltd.

Calcutta High Court · (1884) ILR (Cal) 951

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High Courts07 Jul 1884

Habibullah Vs Queen-Empress

Calcutta High Court · (1884) ILR (Cal) 937

Penal Code, 1860 (IPC) — Section 193, 233, 554
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