High Courts05 Jan 1885
Mutty Loll Vs Chogemull
Calcutta High Court · (1885) ILR (Cal) 344
Negotiable Instruments Act, 1881 (NI) — Section 61
COURT ARCHIVE
Calcutta High Court judgments
67,773 judgments · page 3,256 of 3,389
High Courts22 Dec 1884
Rughunath Panjah and Others Vs Issur Chunder Chowdhry and Others
Calcutta High Court · (1885) ILR (Cal) 153
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts18 Dec 1884
Gossain Money Puree Vs Guru Pershad Singh and Others
Calcutta High Court · (1885) ILR (Cal) 146
High Courts16 Dec 1884
Behari Mahton Vs Queen-Empress
Calcutta High Court · (1885) ILR (Cal) 106
Penal Code, 1860 (IPC) — Section 141
High Courts12 Dec 1884
Mohabir Singh and Others Vs Ram Baghowan Chowbey
Calcutta High Court · (1885) ILR (Cal) 150
Civil Procedure Code, 1908 (CPC) — Section 2
High Courts08 Dec 1884
Queen-Empress Vs Jacquiet
Calcutta High Court · (1885) ILR (Cal) 85
Criminal Procedure Code, 1898 (CrPC) — Section 307
High Courts05 Dec 1884
Uma Churn Mundle and Others Vs Joshein Sheikh and Others
Calcutta High Court · (1885) ILR (Cal) 84
High Courts02 Dec 1884
Rutnessur Biswas Vs Hurish Chunder Bose
Calcutta High Court · (1885) ILR (Cal) 221
High Courts27 Nov 1884
Soorja Koer and Another and Chowrasi Koer Vs Nath Buksh Singh and Another
Calcutta High Court · (1885) ILR (Cal) 102
High Courts25 Nov 1884
Sri Kissen Rai Vs Hafiz Abdul Kurrim
Calcutta High Court · (1885) ILR (Cal) 139
High Courts12 Nov 1884
Chunder Nath Ghose Vs Nundololl Chatterji
Calcutta High Court · (1885) ILR (Cal) 81
Penal Code, 1860 (IPC) — Section 497
High Courts06 Nov 1884
Rajnarain Koonwar Vs Lala Tamoli Raut
Calcutta High Court · (1885) ILR (Cal) 91
High Courts24 Oct 1884
Queen-Empress Vs Ishwar Chandra Sur
Calcutta High Court · (1885) ILR (Cal) 13
Criminal Procedure Code, 1898 (CrPC) — Section 109
High Courts09 Oct 1884
Hari Mohun Thakur and Another Vs Kissen Sundari and Another
Calcutta High Court · (1885) ILR (Cal) 52
High Courts19 Sept 1884
Ghurbin Bind Vs Queen-Empress
Calcutta High Court · (1884) ILR (Cal) 1097
Criminal Procedure Code, 1898 (CrPC) — Section 512
High Courts18 Sept 1884
In Re: Chandra Sekhar Rai
Calcutta High Court · (1885) ILR (Cal) 77
Criminal Procedure Code, 1898 (CrPC) — Section 514