High Courts13 Sept 1884
Queen-Empress Vs Shib Chunder Mitter
Calcutta High Court · (1884) ILR (Cal) 1079
COURT ARCHIVE
Calcutta High Court judgments
67,773 judgments · page 3,257 of 3,389
High Courts13 Sept 1884
Tripura Sundari and Others Vs Durga Churn Pal and Others
Calcutta High Court · (1885) ILR (Cal) 74
High Courts13 Sept 1884
Nobokishore Sarma Roy on his death his legal representative his son Gobind Chunder Sarma Roy Vs Hari Nath Sarma Roy and Others
Calcutta High Court · (1884) ILR (Cal) 1102
High Courts12 Sept 1884
Joy Prokash Lall and Another Vs Sheo Golam Singh and Others
Calcutta High Court · (1885) ILR (Cal) 37
High Courts12 Sept 1884
Madhub Chandra Mookerji and Another Vs Shama Charan Chatterji
Calcutta High Court · (1885) ILR (Cal) 93
High Courts12 Sept 1884
Becharam Dutta Vs Abdul Wahed and Others
Calcutta High Court · (1885) ILR (Cal) 55
Limitation Act, 1877 — Article 179(4)
High Courts11 Sept 1884
Coggan Vs Pogose
Calcutta High Court · (1885) ILR (Cal) 158
Registration Act, 1877 — Section 48
High Courts10 Sept 1884
Sotish Chunder Lahiry Vs Nil Comul Lahiry and Others
Calcutta High Court · (1885) ILR (Cal) 45
High Courts05 Sept 1884
Bissesuri Dabeea and Others Vs Baroda Kanta Roy Chowdry and Others
Calcutta High Court · (1884) ILR (Cal) 1076
Specific Relief Act, 1877 — Section 42
High Courts02 Sept 1884
Hafizullah Vs Nani Bibee on her own behalf and on behalf of her minor sons
Calcutta High Court · (1884) ILR (Cal) 1073
High Courts02 Sept 1884
Chotay Lall Vs Mokund Lall and Others
Calcutta High Court · (1884) ILR (Cal) 1061
Civil Procedure Code, 1908 (CPC) — Section 44
High Courts01 Sept 1884
Gowri Koer Vs Audh Koer and Others
Calcutta High Court · (1884) ILR (Cal) 1087
High Courts29 Aug 1884
Lutifunnissa Bibi and Others Vs Nazirun Bibi
Calcutta High Court · (1885) ILR (Cal) 33
Civil Procedure Code, 1908 (CPC) — Section 30
High Courts26 Aug 1884
Koylash Chunder Sen Vs Koylash Chunder Chakrabarti and Mohendro Nath Bose
Calcutta High Court · (1884) ILR (Cal) 1057
High Courts22 Aug 1884
Kharak Chand Pal Vs Tarack Chunder Gupta, Municipal Overseer
Calcutta High Court · (1884) ILR (Cal) 1030
Penal Code, 1860 (IPC) — Section 188
High Courts21 Aug 1884
Queen-Empress Vs Ram Sahai Lall and Another
Calcutta High Court · (1884) ILR (Cal) 1070
High Courts19 Aug 1884
Abbilakh Singh Vs Khub Lall
Calcutta High Court · (1884) ILR (Cal) 1100
Criminal Procedure Code, 1898 (CrPC) — Section 195(c)
High Courts18 Aug 1884
Nobin Krishna Mookerjee Vs Rassick Lall Laha
Calcutta High Court · (1884) ILR (Cal) 1047
Criminal Procedure Code, 1898 (CrPC) — Section 435