High Courts20 May 1884
Tej Narain Vs Behary Loll Doss and Others
Calcutta High Court · (1884) ILR (Cal) 764
COURT ARCHIVE
Calcutta High Court judgments
67,773 judgments · page 3,260 of 3,389
High Courts18 May 1884
Jugmohun Mahto Vs Luchmeshur Singh
Calcutta High Court · (1884) ILR (Cal) 748
Limitation Act, 1859 — Section 11, 14, 20Limitation Act, 1877 — Section 7
High Courts16 May 1884
Mahomed Gazee Chowdhry Vs Ram Loll Sen and Others
Calcutta High Court · (1884) ILR (Cal) 757
High Courts15 May 1884
Queen-Empress Vs Uzeer
Calcutta High Court · (1884) ILR (Cal) 775
Criminal Procedure Code, 1898 (CrPC) — Section 163Penal Code, 1860 (IPC) — Section 302
High Courts12 May 1884
Juggut Chunder Dutt Vs Rada Nath Dhur
Calcutta High Court · (1884) ILR (Cal) 669
Contract Act, 1872 — Section 253(6), 265
High Courts10 May 1884
Ramey Vs Broughton
Calcutta High Court · (1884) ILR (Cal) 652
Limitation Act, 1963 — Article 151, 12, 4, 5
High Courts09 May 1884
Secretary of State for India in Council Vs Sham Bahadoor and Another
Calcutta High Court · (1884) ILR (Cal) 769
Land Acquisition Act, 1870 — Section 27, 28, 30, 35
High Courts07 May 1884
Bhugwat Pershad and Another Vs Gopi Nath Chobey
Calcutta High Court · (1884) ILR (Cal) 697
Limitation Act, 1963 — Article 120, 131, 144
High Courts06 May 1884
Gonesh Prosad Misser and Others Vs Sorbojit Roy and Others
Calcutta High Court · (1884) ILR (Cal) 761
High Courts01 May 1884
Chunder Kant Roy Vs Krishna Sunder Roy
Calcutta High Court · (1884) ILR (Cal) 710
Specific Relief Act, 1877 — Section 27(b)
High Courts24 Apr 1884
Joytara and Another Vs Ramhari Sirdar and Another
Calcutta High Court · (1884) ILR (Cal) 638
High Courts24 Apr 1884
Grish Chunder Prochundo Vs Wooma Pershad Roy and Others
Calcutta High Court · (1884) ILR (Cal) 639
High Courts24 Apr 1884
Roghoobur Singh Vs Nursing Narain Singh and Another
Calcutta High Court · (1884) ILR (Cal) 609
High Courts24 Apr 1884
Kashi Nath Chukerbati Vs Brindabun Chukerbati
Calcutta High Court · (1884) ILR (Cal) 649
Contract Act, 1872 — Section 23Evidence Act, 1872 — Section 92
High Courts24 Apr 1884
Dokhobala Dasi Vs Nobin Chunder Chowdhry and Another
Calcutta High Court · (1884) ILR (Cal) 686
High Courts24 Apr 1884
Aushootosh Chandra and Another Vs Tara Prasanna Roy
Calcutta High Court · (1884) ILR (Cal) 612
Civil Procedure Code, 1908 (CPC) — Section 119
High Courts22 Apr 1884
Koylash Chunder Doss and Others Vs Tariney Churn Singhee and Another
Calcutta High Court · (1884) ILR (Cal) 588
High Courts21 Apr 1884
Kali Prosad Singh and Another Vs Anundo Rai and Others
Calcutta High Court · (1884) ILR (Cal) 677
High Courts17 Apr 1884
Jan Mahomed and Jabar Mahomed and Waris Meah Vs Queen-Empress
Calcutta High Court · (1884) ILR (Cal) 584
Penal Code, 1860 (IPC) — Section 24, 25, 464, 471